Section 4 in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973
4. Vesting date.
- The Tinsukia and Dibrugarh Electric Supply Undertakings shall be deemed to be transferred to, and shall vest in the Government, on the 27th day of September, 1972 at 11.30 p.m.
