Punjab-Haryana High Court
Swaran Lata Jain And Others vs State Of Punjab And Others on 19 August, 2008
Bench: Satish Kumar Mittal, Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 6762 of 2007
DATE OF DECISION : 19.08.2008
Swaran Lata Jain and others
.... PETITIONERS
Versus
State of Punjab and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present: None for the petitioners.
Mr. N.S. Virk, Addl. A.G., Punjab.
***
SATISH KUMAR MITTAL , J. ( Oral ) Case has been called twice. No one has appeared on behalf of the petitioners.
Dismissed for want of prosecution.
( SATISH KUMAR MITTAL ) JUDGE August 19, 2008 ( DAYA CHAUDHARY ) ndj JUDGE