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Punjab-Haryana High Court

Swaran Lata Jain And Others vs State Of Punjab And Others on 19 August, 2008

Bench: Satish Kumar Mittal, Daya Chaudhary

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH.

                                                  C.W.P. No. 6762 of 2007
                                         DATE OF DECISION : 19.08.2008

Swaran Lata Jain and others
                                                        .... PETITIONERS
                                   Versus
State of Punjab and others

                                                     ..... RESPONDENTS

CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
             HON'BLE MRS. JUSTICE DAYA CHAUDHARY


Present:     None for the petitioners.

             Mr. N.S. Virk, Addl. A.G., Punjab.

                         ***

SATISH KUMAR MITTAL , J. ( Oral ) Case has been called twice. No one has appeared on behalf of the petitioners.

Dismissed for want of prosecution.

( SATISH KUMAR MITTAL ) JUDGE August 19, 2008 ( DAYA CHAUDHARY ) ndj JUDGE