Delhi High Court - Orders
Jaipal Singh vs Municipal Corporation Of Delhi And Ors on 15 September, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13418/2022
JAIPAL SINGH ..... Petitioner
Through: Ms. Parul Agarwal, Advocate.
versus
MUNICIPAL CORPORATION OF DELHI AND
ORS. ..... Respondents
Through: Mr. Akash Gupta, Standing Counsel
for Corporation/respondent No.1
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr. Arun
Panwar, Mr. Siddharth Krishna
Dwivedi, Mr. Aditya S Jadhav, Mr.
Pradyumn Rao and Mr. Pradeep,
Advocates for GNCTD/respondent
No.4.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 15.09.2022
1. By way of the present petition filed under Article 226 of the Constitution of India, the petitioner seeks directions to the Corporation/respondent No. 1 against the illegal and unauthorised construction stated to be carried out at the subject property i.e., plot No. 688/667, West Guru Angad Nagar, Laxmi Nagar, Delhi - 110092 at behest of respondent Nos. 2 and 3.
2. Learned counsel for the petitioner submits that the petitioner lives across the road where the unauthorised construction is stated to be carried out at the subject property. Learned counsel seeks some time to place on Digitally Signed By:SANGEETA ANAND Signing Date:20.09.2022 14:47:27 record an affidavit in this regard alongwith residential proof of the petitioner.
3. Issue notice.
4. Mr. Akash Gupta, learned Standing Counsel accepts notice on behalf of Corporation/respondent No.1. He submits that a site inspection would be carried out at the subject property within seven days from today and in case any unauthorised construction is noticed, requisite action in accordance with law would be taken forthwith.
5. Mr. Santosh Kumar Tripathi, learned Standing Counsel for respondent No. 4 also accepts notice and submits that necessary police assistance will be provided to the Corporation as and when the same is sought.
6. On petitioner taking steps notice be issued to respondent Nos. 2 and 3 through all permissible modes, returnable on 23.03.2023.
MANOJ KUMAR OHRI, J SEPTEMBER 15, 2022 ga Digitally Signed By:SANGEETA ANAND Signing Date:20.09.2022 14:47:27