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Himachal Pradesh High Court

Anubhav Bedi vs . H.P. Housing And Urban on 25 September, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Anubhav Bedi vs. H.P. Housing and Urban Development Authority CWP No.5324 of 2023 25.09.2023 Present: Mr. Devinder Kumar Sharma, Advocate, for the of petitioners.

Mr. Gobind Korla, Advocate, for the respondent.

CWP No.5324 of 2023 & CMP No.10333 of 2023 rt Reply to the petition as well as stay application has been filed on behalf of the respondents, but the same is not on record. Registry to trace and place the same on record, if in order. Rejoinder, if any, to the reply filed on behalf of the respondent be filed within two weeks.

List on 13.10.2023.

Interim order to continue.

(Ajay Mohan Goel) Judge 25th September, 2023 (reena) ::: Downloaded on - 26/09/2023 20:34:15 :::CIS