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[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(49) in The Motor Vehicles Act, 1988

(49)weight means the total weight transmitted for the time being by the wheels of a vehicle to the surface on which the vehicle rests [or moves].[2A. E-Cart and E-Rickshaw. - (1) Save as otherwise provided in the proviso to sub-section (1) of section 7 and sub-section (10) of section 9, the provisions of this Act shall apply to e-cart and e-rickshaw.