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Delhi High Court - Orders

Jmc Projects (India) Ltd. And Ors vs Rail Vikas Nigam Limited (Rvnl) on 26 July, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~21
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 6058/2022
                                 JMC PROJECTS (INDIA) LTD. AND ORS         ..... Petitioner
                                               Through: Mr. Jayant Mehta, Sr. Adv. with Mr.
                                                         Ayush Agrawal, Mr. Vikrant Singh
                                                         Bloria, Mr. Sushant Tomar, Mr. Amit
                                                         Kumar, Mr. Amit Sagar, Mr.
                                                         Abhishek Tiwari and Mr. Shashant
                                                         Agrawal, Advs.
                                               versus

                                 RAIL VIKAS NIGAM LIMITED (RVNL)          ..... Respondent
                                               Through: Mr. Udit Seth and Ms. Priya Kanwat,
                                                        Advs.
                                 CORAM:
                                 HON'BLE MR. JUSTICE YASHWANT VARMA
                                                   ORDER

% 26.07.2022 Learned counsels for parties are requested to take steps with the Registry to ensure that the affidavits exchanged are included on the digital record.

List again on 07.09.2022.

YASHWANT VARMA, J.

JULY 26, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:28.07.2022 11:16:42