Delhi High Court - Orders
Jmc Projects (India) Ltd. And Ors vs Rail Vikas Nigam Limited (Rvnl) on 26 July, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6058/2022
JMC PROJECTS (INDIA) LTD. AND ORS ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Adv. with Mr.
Ayush Agrawal, Mr. Vikrant Singh
Bloria, Mr. Sushant Tomar, Mr. Amit
Kumar, Mr. Amit Sagar, Mr.
Abhishek Tiwari and Mr. Shashant
Agrawal, Advs.
versus
RAIL VIKAS NIGAM LIMITED (RVNL) ..... Respondent
Through: Mr. Udit Seth and Ms. Priya Kanwat,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 26.07.2022 Learned counsels for parties are requested to take steps with the Registry to ensure that the affidavits exchanged are included on the digital record.
List again on 07.09.2022.
YASHWANT VARMA, J.
JULY 26, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:28.07.2022 11:16:42