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State of Chattisgarh - Section

Section 24 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

24. Other Authorities.

- In addition to the authorities mentioned in items (i) to (iii) of Section 25, the following shall be the authorities of the Vishwavidyalaya, namely :-
(1)Administrative Council.
(2)Extension Education Council.
(3)Research Council.
(4)Council of Post-Graduate Studies.