Allahabad High Court
U.P. State Electricity Board & Others vs Sri Pal Jain & Others on 11 January, 2010
Bench: Vijay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- SPECIAL APPEAL No. - 461 of 1996 Petitioner :- U.P. State Electricity Board & Others Respondent :- Sri Pal Jain & Others Petitioner Counsel :- S.P. Mehrotra Respondent Counsel :- M.B. Saxena Hon'ble Vijay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit,J. The name of Shri S.P. Mehrotra, learned counsel for the appellant has not been shown in the cause list.
List in the next cause list showing the name of S.P. Mehrotra, learned counsel for the appellant.
Order Date :- 11.1.2010 PNS