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Allahabad High Court

U.P. State Electricity Board & Others vs Sri Pal Jain & Others on 11 January, 2010

Bench: Vijay Manohar Sahai, Virendra Kumar Dixit

Court No. - 9

Case :- SPECIAL APPEAL No. - 461 of 1996

Petitioner :- U.P. State Electricity Board & Others
Respondent :- Sri Pal Jain & Others
Petitioner Counsel :- S.P. Mehrotra
Respondent Counsel :- M.B. Saxena

Hon'ble Vijay Manohar Sahai,J.

Hon'ble Virendra Kumar Dixit,J. The name of Shri S.P. Mehrotra, learned counsel for the appellant has not been shown in the cause list.

List in the next cause list showing the name of S.P. Mehrotra, learned counsel for the appellant.

Order Date :- 11.1.2010 PNS