Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(3)(c) in The Mental Health Act, 1987

(c)the fees payable to such legal practitioners by the Government and generally for carrying out the purpose of sub-sections (1) and (2).