Delhi High Court - Orders
Raziya Naaz vs Shahenshah Alam Khan And Others on 12 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9584/2022 & CM APPL.28613/2022
RAZIYA NAAZ ..... Petitioner
Through: Mr. Shubham Jha, Advocate.
versus
SHAHENSHAH ALAM KHAN AND OTHERS ..... Respondents
Through: Mr. Ravi S. Gupta, Advocate for R-1
(M-8318403562)
Ms. Rachita Garg & Mr. Tapesh,
Advocates for R-2&3 (M-
7838066417)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.01.2023
1. This hearing has been done through hybrid mode.
2. Ld. Counsel for the Petitioner wishes to withdraw the present petition as she intends to intervene in the proceedings pending before the Supreme Court in respect of the case W.P. (C) No. 348/2022 titled 'Benazeer Heena vs Union Of India & Ors.' concerning the issue of Talaq-e-Hasan.
3. Dismissed as withdrawn with liberty as prayed for.
PRATHIBA M. SINGH, J.
JANUARY 12, 2023 Rahul/AM Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:16.01.2023 19:08:36