Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Raziya Naaz vs Shahenshah Alam Khan And Others on 12 January, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~29
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +            W.P.(C) 9584/2022 & CM APPL.28613/2022
                                 RAZIYA NAAZ                                     ..... Petitioner
                                                    Through:    Mr. Shubham Jha, Advocate.
                                                    versus

                                 SHAHENSHAH ALAM KHAN AND OTHERS ..... Respondents
                                                Through: Mr. Ravi S. Gupta, Advocate for R-1
                                                         (M-8318403562)
                                                         Ms. Rachita Garg & Mr. Tapesh,
                                                         Advocates    for    R-2&3       (M-
                                                         7838066417)
                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH
                                          ORDER

% 12.01.2023

1. This hearing has been done through hybrid mode.

2. Ld. Counsel for the Petitioner wishes to withdraw the present petition as she intends to intervene in the proceedings pending before the Supreme Court in respect of the case W.P. (C) No. 348/2022 titled 'Benazeer Heena vs Union Of India & Ors.' concerning the issue of Talaq-e-Hasan.

3. Dismissed as withdrawn with liberty as prayed for.

PRATHIBA M. SINGH, J.

JANUARY 12, 2023 Rahul/AM Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:16.01.2023 19:08:36