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State of Rajasthan - Section

Section 1 in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

1. Short Title and Commencement.

(1)These regulations shall be called the Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008 which will come into force from the date of their publication in the official gazette.