Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 21 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863 21. The following isolated villages:- (1)Kasba Shedbal.(2)Kasba Jugal.(3)Mauje Kagvad.(4)Mauje Ugar Budruk.(5)Mauje Murgundi.(6)Mauje Taysi.(7)Mauje Nandgaon.
