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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

(1)The Raksha Shakti University in the State of Gujarat, established under the Raksha Shakti University Act, 2009 (Gujarat Act 14 of 2009), shall be established as a body corporate under this Act by the name of Rashtriya Raksha University.