Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(3) in The Orissa Panchayat Samiti Election Rules, 1991 (3)In the programme, drawn up under Sub-rule (2), the Commissioner shall fix up the date of first meeting of the Samiti for the purpose of Subsection (3) of Section 16.
