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[Cites 0, Cited by 60] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Para-medical Council Act, 2008

(h)"recognized Para-medical qualification" means a degree, diploma or a certificate in any of the Para-medical subjects granted by a recognized institution or a qualification declared to be a recognized qualification under section 32;