Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1 in The Haryana Motor Vehicles Taxation Act, 2016 1. [ Short title and commencement. [Substituted by Haryana Act No. 8 of 2018.] (1)This Act may be called the Haryana Motor Vehicles Taxation Act, 2016.(2)It shall come into force with effect from the 1st April, 2017.]
