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[Cites 0, Cited by 0] [Section 65C(4)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(4)(iii) in The Coal Mines Provident Fund Scheme

(iii)the member satisfies the Commissioner, or such officer subordinate to him as may be authorised by him in this behalf, that he has produced such evidence of his age to the Life Insurance Corporation of India as may be acceptable to the said Corporation ;