Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(i) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(i)form and procedure in which information relating to felling of specified trees and export of timber permitted by the prescribed authority shall be submitted to the Government from time to time;