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Gujarat High Court

Chandulal Parmanand Pithadiya vs Gujarat Electricity Board & on 9 August, 2012

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt

         SCA/11648/2001                          1/1                                             ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          SPECIAL CIVIL APPLICATION No. 11648 of 2001


         =================================================
                   CHANDULAL PARMANAND PITHADIYA - Petitioner
                                         Versus
                   GUJARAT ELECTRICITY BOARD & 1 - Respondents
         =================================================
         Appearance :
         MR UDAY R BHATT for Petitioner:
         MR MD PANDYA for Respondent: 1,
         RULE SERVED for Respondent : 2,
         =================================================
                          CORAM : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT



                                       Date : 09/08/2012



         ORAL ORDER

Shri Uday Bhatt seeks time as he received affidavit recently. At his request matter is adjourned to 30/8/2012.

[ S.R. BRAHMBHATT, J ] /vgn HC-NIC Page 1 of 1 Created On Wed Mar 09 01:49:26 IST 2016