Gujarat High Court
Chandulal Parmanand Pithadiya vs Gujarat Electricity Board & on 9 August, 2012
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
SCA/11648/2001 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 11648 of 2001
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CHANDULAL PARMANAND PITHADIYA - Petitioner
Versus
GUJARAT ELECTRICITY BOARD & 1 - Respondents
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Appearance :
MR UDAY R BHATT for Petitioner:
MR MD PANDYA for Respondent: 1,
RULE SERVED for Respondent : 2,
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CORAM : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 09/08/2012
ORAL ORDER
Shri Uday Bhatt seeks time as he received affidavit recently. At his request matter is adjourned to 30/8/2012.
[ S.R. BRAHMBHATT, J ] /vgn HC-NIC Page 1 of 1 Created On Wed Mar 09 01:49:26 IST 2016