Delhi High Court - Orders
M/S Mso Infrastructure Pvt Ltd vs State Of Nct Delhi on 31 May, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1495/2021, CRL.M.A.10378/2021
M/S MSO INFRASTRUCTURE PVT LTD
..... Petitioner
Through: None.
versus
STATE OF NCT DELHI
..... Respondent
Through: Mr.Ashish Dutta, APP for State
Mr.Mahendra Pratap and Mr.Shekhar
Gupta, Advocates for R2.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 31.05.2022 Hon'ble Judge is not holding the Court today. List on 26.07.2022.
BY ORDER (COURT MASTER) MAY 31, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:02.06.2022 11:58