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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1) in The School of Planning and Architecture Act, 2014

(1)The Chairperson of the Council shall ordinarily preside at the meetings of the Council:Provided that in his absence, the Vice-Chairperson of the Council shall preside at the meetings of the Council.