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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(2)Every year as on the 1st April, after assessing vacancies and getting clearance of Roster as per the actual and probable vacancies, a reservation category wise requisition shall be sent to the Commission by the District Magistrate.