Section 15(7) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974
(7)[ Every private school, not being a minority school, shall reserve 18 per cent of the vacancies in teaching as well as non-teaching staff candidates belonging to Scheduled Castes and Scheduled Tribes.] [Added by G.O.Ms. No. 1896, Education, dated the 21st October 1978.]
