Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Nagaland - Subsection Section 9(2) in Nagaland Forest Act, 1968 (2)On receipt of the statement and opinion the State Government may make an order permitting or prohibiting the practice wholly or in part.
