Section 2(xxx) in The Gujarat Town Planning and Urban Development Act, 1976
(xxx)[ "Government company" means a Government company registered under the Companies Act, 1956 (1 of 1956) which has one of its objects the development of an area.] [Clause (xxx) was added by Gujarat 2 of 1999, Section 2 (1) (ii) (w.e.f. 01-05-1999).]
