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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(3) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(3)The Government shall ordinarily make an annual grant of Rs. Two Crores. The said grant shall be released in two instalments during the year. The first instalment shall be payable in the beginning of the year and the second instalment shall be payable after an interval of six months.