Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] State of Punjab - Section Section 20 in East Punjab Urban Rent Restriction Act, 1949 20. Power to make rules. - The State Government may by notification, make rules for the purpose of carrying out all or any of the provisions of this Act.
