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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Odisha - Subsection

Section 128(1)(b) in The Orissa Development Authorities Act, 1982

(b)the Improvement Trusts and Special Planning Authorities (hereinafter referred to as existing Planning Authorities) constituted under the provisions of the said Act in respect of the whole or part of the area under the jurisdiction of the Authority shall stand dissolved.