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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(4)(f) in The Haryana Electricity Reform Act, 1997

(f)comply with the requirements of the Indian Electricity Act, 1910 and the Electricity (Supply) Act, 1948 or rules framed thereunder in so far as they are applicable;