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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Gujarat - Subsection

Section 56(1)(b) in Gujarat Primary Education Act, 1947

(b)supersede it, for a period to be specified in the order. [Such period may be longer than the term for which the members of the school board would have held office under section 4 if the school board had not been superseded under this section.] [These words and figures were added by Bombay 24 of 1956, Section 6.]