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Kerala High Court

Anupama T.S vs State Of Kerala on 7 March, 2025

Author: D. K. Singh

Bench: D. K. Singh

WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                              1
                                                                        2025:KER:19354


                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                    WP(C) NO. 2047 OF 2025


PETITIONER/S:

                VINOD KUMAR K.T
                AGED 46 YEARS
                RESIDING AT KURAVATHODI, KARINGANAD, VILAYUR P.O. PALAKKAD DISTRICT, PIN -
                679309


                BY ADVS.
                V.A.MUHAMMED
                M.SAJJAD




RESPONDENT/S:

      1         THE STATE OF KERALA
                REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
                SECRETARIAT, ANNEXE - II, THIRUVANANTHAPURAM, PIN - 695001

      2         THE SECRETARY TO GOVERNMENT
                WATER RESOURCES (WATER SUPPLY C) DEPARTMENT, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN - 695001

      3         THE SECRETARY TO GOVERNMENT
                SCIENCE AND TECHNOLOGY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
                PIN - 695001

      4         THE KERALA WATER AUTHORITY
                REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
                THIRVUANANTHAPURAM, PIN - 695033
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             2
                                                                        2025:KER:19354


      5       THE KERALA PUBLIC SERVICE COMMISSION
              REPRESENTED BY ITS SECRETARY @ TRIVANDRUM, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695004

      6       MONISHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O., KOTTAYAM (
              SOUGHT TO BE IMPLEADED )

      7       SMITHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKULAM ( SOUGHT TO BE
              IMPLEADED )

      8       RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      9       ANU C.O ( SOUGHT TO BE IMPLEADED )
              W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O., KOTTAYAM ( SOUGHT
              TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP
              P.M.JOHNY ; V V JOSHI SC KWA
              P.C SASIDHARAN
              JAMES ABRAHAM
              AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2612/2025,
3188/2025 AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             3
                                                                        2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                   WP(C) NO. 2612 OF 2025


PETITIONER/S:

                RENJITH K. R.
                AGED 41 YEARS
                S/O. RISHIKESAN NAMBOODIRI, RESIDING AT KALLOOR ILLAM, MAMALASSERY,
                RAMAMANGALAM, ERNAKULAM, PIN - 686663


                BY ADVS.
                S.SABARINADH
                INDULEKHA JOSEPH




RESPONDENT/S:

      1         THE KERALA PUBLIC SERVICE COMMISSION
                THULASI HILLS, PATTOM PALACE P.O, THIRUVANANTHAPURAM; REPRESENTED BY
                ITS SECRETARY, PIN - 695004

      2         THE KERALA WATER AUTHORITY
                JALABHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM; REPRESENTED BY ITS
                MANAGING DIRECTOR, PIN - 695033

      3         MONISHA K.M., ( SOUGHT TO BE IMPLEADED )
                AGED 36 YEARS, W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O.,
                KOTTAYAM ( SOUGHT TO BE IMPLEADED )

      4         SMITHA K.M., ( SOUGHT TO BE IMPLEADED )
                AGED 46 YEARS, W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKAULAM (
                SOUGHT TO BE IMPLEADED )
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            4
                                                                         2025:KER:19354



      5       RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      6       ANU C.O ( SOUGHT TO BE IMPLEADED )
              W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O., KOTTAYAM ( SOUGHT
              TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              JOSHY VV
              JAMES ABRAHAM (VILAYAKATTU)
              P.M.JOHNY



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                                5
                                                                        2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                             PRESENT

                              THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                      WP(C) NO. 3188 OF 2025


PETITIONER/S:

                MIDHUN JACOB
                AGED 35 YEARS
                S/O. JACOB KURIAN, VALIYAPADINJARETHIL HOUSE, KATTAPPANA SOUTH P.O.
                IDUKKI, PIN - 685515


                BY ADVS.
                A.ARUNA
                JISHA SHAJI
                P.V.UTTARA




RESPONDENT/S:

      1         KERALA WATER AUTHORITY
                REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,VELLAYAMBALAM,
                THIRUVANANTHAPURAM, PIN - 695033

      2         KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN - 695004

      3         SECRETARY
                KERALA PUBLIC SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM, PIN -
                695004

      4         ADDL.R4. THE PRINCIPAL SECRETARY
                GOVERNMENT OF KERALA, DEPARTMENT OF HIGHER EDUCATION.
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            6
                                                                         2025:KER:19354


      5       ADDL.R5. THE MANAGING DIRECTOR
              THE KERALA STATE RURAL WOMEN'S ELECTRONICS INDUSTRIAL CO-OPERATIVE
              FEDERATION LTD., THIRUVANANTHAPURAM, KERALA [ADDL.R4 & ADDL.R5 ARE
              IMPLEADED AS PER ORDER DATED 27.01.2025 IN WP(C)3188/2025]

      6       MONISHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 36 YEARS, W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )

      7       SMITHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 46 YEARS, W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., EMAKAULAM (
              SOUGHT TO BE IMPLEADED )

      8       RAGHIL A.M., ( SOUGHT TO BE IMPLEADED )
              AGED 41 YEARS, S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY,
              IRINGAPURAM P.O., CHAVAKKAD, THRISSUR- ( SOUGHT TO BE IMPLEADED )

      9       ANU C.O., ( SOUGHT TO BE IMPLEADED )
              AGED 37 YEARS, W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              JOSHY VV; GEORGE JOHNY SC KWA
              JAMES ABRAHAM (VILAYAKATTU)



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                              7
                                                                            2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                    WP(C) NO. 3552 OF 2025


PETITIONER/S:

                REMYA R
                AGED 40 YEARS
                W/O. VINOD KUMAR PULICKAL VEEDU, VAZHAR MANGALAM PO, ALAPPUZHA
                DISTRICT - ., PIN - 689124


                BY ADVS.
                K.SASIKUMAR
                S.ARAVIND
                P.S.RAGHUKUMAR
                ANITHA CHANDRAN




RESPONDENT/S:

      1         KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY ITS SECRETARY, THULASI HILLS, PATTOM P.O.,
                THIRUVANANTHAPURAM -, PIN - 695004

      2         KERALA WATER AUTHORITY
                REPRESENTED BY ITS MANAGING DIRECTOR, THIRUVANANTHAPURAM -, PIN - 695033

      3         ADDL. R3 PRINCIPAL SECRETARY TO GOVERNMENT
                HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM - 695001

      4         ADDL. R4 PRINCIPAL SECRETARY TO GOVERNMENT
                PERSONAL & ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT SECRETARIAT,
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            8
                                                                         2025:KER:19354


              THIRUVANANTHAPURAM - 695001 *[VIDE ORDER DATED 29/1/25 IN WP(C)
              3552/2025, ADDL. R3 AND ADDL. R4 ARE IMPLEADED ON AN ORAL PRAYER BY THE
              COUNSEL FOR THE PETITIONER]

      5       MONISHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O., KOTTAYAM (
              SOUGHT TO BE IMPLEADED )

      6       SMITHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKULAM ( SOUGHT TO BE
              IMPLEADED )

      7       RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      8       ANU C.O ( SOUGHT TO BE IMPLEADED )
              W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O., KOTTAYAM ( SOUGHT
              TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              P.M.JOHNY
              JAMES ABRAHAM
              AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                               9
                                                                        2025:KER:19354



                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                   WP(C) NO. 3646 OF 2025


PETITIONER/S:

                HARISH M
                AGED 36 YEARS
                S/O.MURALEEDHARAN UNNITHAN C (LATE), MAHESH MANDIRAM, EDAVATTOM,
                VELLIMON P.O., KOLLAM, PIN - 691511


                BY ADVS.
                LINDONS C.DAVIS
                E.U.DHANYA(K/672/2006)
                N.S.SHAMILA(K/222/2016)
                CHINJU P. JOYIES(K/894/2016)
                SANJANA S ANAND(K/1427/2018)




RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF WATER
                RESOURCES, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      2         KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION, PATTOM,
                THIRUVANANTHAPURAM, PIN - 695001

      3         KERALA WATER AUTHORITY
                REPRESENTED BY THE MANAGING DIRECTOR, JALABHAVAN, VELLAYAMBALAM,
                THIRUVANANTHAPURAM, PIN - 695033
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            10
                                                                        2025:KER:19354


      4       ADDL.R4: PRINCIPAL SECRETARY TO GOVERNMENT,
              PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      5       ADDL.R5: PRINCIPAL SECRETARY TO GOVERNMENT,
              INDUSTIRES DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
              PIN - 695001.

      6       ADDL.R6: PRINCIPAL SECRETARY TO GOVERNMENT,
              HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001 * ADDL.R4 TO R6 ARE IMPLEADED AS PER
              ORDER DATED 29.01.2025 IN WP(C) 3646/2025. * ADDL.R4 TO R6 ARE IMPLEADED
              AS PER ORDER DATED 29.01.2025

      7       GIREESHKUMAR T.M ( SOUGHT TO BE IMPLEADED )
              S/O NARAYANAN, THACHEDATH MUTTOLI CHOLAKKAL HOUSE, CHELARI,
              VELIMUKKU, MALAPPURAM . ( SOUGHT TO BE IMPLEADED )

      8       SRUTHI KORATTOL ( SOUGHT TO BE IMPLEADED )
              D/O E.P PRABHAKARAN, SRUTHILAYA ORKKATTERI, KOZHIKODE ( SOUGHT TO BE
              IMPLEADED )

      9       SOUMYA V.K ( SOUGHT TO BE IMPLEADED )
              ,W/O PRADEESH KUMAR, VELLATTUMMAL PARANNUR, MADAVOOR, KOZHIKODE (
              SOUGHT TO BE IMPLEADED )

      10      DEEPA M.V ( SOUGHT TO BE IMPLEADED )
              , D/O VASUDEVAN, MAIMBILLY HOUSE, THIRUVULLAKKAVU, CHERPU, THRISSUR (
              SOUGHT TO BE IMPLEADED )

      11      ARUN K MOORTHY ( SOUGHT TO BE IMPLEADED )
              S/O M. KUMARAN, THRIKARTHIKA, A N PURAM, ALAPPUZHA . ( SOUGHT TO BE
              IMPLEADED )

      12      JIBIN BABU KOTTAKKUNNIL ( SOUGHT TO BE IMPLEADED )
              S/O BABU K, KOTTAKKUNNIL HOUSE, VALILLAPUZHA POST, PATHANAPURAM,
              MALAPPURAM ( SOUGHT TO BE IMPLEADED )

      13      FAZILA M.K ( SOUGHT TO BE IMPLEADED )
              , W/O A AFSAL, KANDATHIL HOUSE, KARUKAYIL WARD, AVALOOKKUNNU P.O,
              ALAPPUZHA ( SOUGHT TO BE IMPLEADED )
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            11
                                                                        2025:KER:19354


      14      MONISHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 36 YEARS, W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )

      15      SMITHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 46 YEARS, W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., EMAKAULAM (
              SOUGHT TO BE IMPLEADED )

      16      RAGHIL A.M., ( SOUGHT TO BE IMPLEADED )
              AGED 41 YEARS, S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY,
              IRINGAPURAM P.O., CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      17      ANU C.O., ( SOUGHT TO BE IMPLEADED )
              AGED 37 YEARS, W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P.C SASIDHARAN
              JOSHY VV
              Nandakumar
              JAMES ABRAHAM
              VIVEK VIJAYAKUMAR
              RISHI RAJEEV MENON



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             12
                                                                        2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                    WP(C) NO. 4089 OF 2025


PETITIONER/S:

                SREEDEVI VARMA R
                AGED 39 YEARS
                D/O T. K. RAMAVARMA., HAVING ADDRESS AT SREEMANDIRAM, THEKKEMADHOM,
                CHALAKUDY P.O., THRISSUR, PIN - 680307


                BY ADVS.
                JOHNSON GOMEZ
                SANJAY JOHNSON
                JOHN GOMEZ
                SANJITH JOHNSON
                ARUN JOHNY
                DEEBU R.
                ABIN JACOB MATHEW




RESPONDENT/S:

      1         THE KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY ITS SECRETARY, KPSC OFFICE, PATTOM PALACE,
                THIRVANATHAPURAM, PIN - 695004

      2         KERALA WATER AUTHORITY REPRESENTED BY THE MANAGING DIRECTOR
                JALABHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033

      3         LBS CENTRE FOR SCIENCE & TECHNOLOGY, REPRESENTED BY ITS DIRECTOR
                EXTRA POLICE ROAD,NANDAVANAM,PALAYAM, THIRUVANANTHAPURAM, KERALA,
                PIN - 695033
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            13
                                                                        2025:KER:19354



      4       INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (IHRD), REPRESENTED BY ITS
              DIRECTOR
              TC 86/1949(2) NH BYPASS JUNCTION, CHAKKAI, PETTAH P.O, PIN - 695024

      5       ELECTRONICS CORPORATION OF INDIA LIMITED, REPRESENTED BY ITS CHAIRMAN
              AND MANAGING DIRECTOR
              INDUSTRIAL DEVELOPMENT AREA,CHERLAPELLI, ECIL P.O. HYDERABAD TG, PIN -
              500062

      6       PRINCIPAL SECRETARY TO GOVERNMENT
              PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      7       PRINCIPAL SECRETARY TO GOVERNMENT
              INDUSTRIES DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
              PIN - 695001

      8       PRINCIPAL SECRETARY TO GOVERNMENT
              HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      9       MONISHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O., KOTTAYAM (
              SOUGHT TO BE IMPLEADED )

      10      SMITHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKULAM ( SOUGHT TO BE
              IMPLEADED )

      11      RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      12      ANU C.O ( SOUGHT TO BE IMPLEADED )
              W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O., KOTTAYAM ( SOUGHT
              TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; JOSHY VV SC KWA
              P.C SASIDHARAN
              P.M.JOHNY
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            14
                                                                        2025:KER:19354


              JAMES ABRAHAM
              AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             15
                                                                        2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                    WP(C) NO. 5351 OF 2025


PETITIONER/S:

      1         LEKSHMI. S. NAIR
                AGED 35 YEARS
                W/O RAMU. P.V LEKSHMI NIVAS, 9/577, KALLIYOOR-P.O., THIRUVANANTHAPURAM,
                PIN - 695020

      2         SINI. M.G
                AGED 44 YEARS
                W/O. SARATH KUMAR. N SREELAKAM-HOUSE, NEAR STAR TYLE WORKS, KALLAI-P.O.,
                KOZHIKODE, PIN - 673003


                BY ADVS.
                P.SATHISAN
                SHIBU B.S
                JAVED HAIDER
                BIJU P.PAUL
                AKSHARA RAJU




RESPONDENT/S:

      1         KERALA PUBLIC SERVICE COMMISSION
                REP. BY ITS SECRETARY, OFFICE OF THE KERALA PUBLIC SERVICE COMMISSION, HEAD
                OFFICE, THULASI HILLS, PATTOM-P.O., THIRUVANANTHAPURAM, PIN - 695004

      2         STATE OF KERALA
                REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN - 695001
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            16
                                                                         2025:KER:19354



      3       THE KERALA WATER AUTHORITY
              REP. BY ITS MANAGING DIRECTOR, JALABHAVAN, VELLAYAMBALAM,
              THIRUVANANTHAPURAM, PIN - 695033

      4       MONISHA K.M ( SOUGHT TO BE IMPLEADED )
              AGED 36 YEARS, W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )

      5       SMITHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 46 YEARS, W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKAULAM (
              SOUGHT TO BE IMPLEADED )

      6       RAGHIL A.M. ( SOUGHT TO BE IMPLEADED )
              AGED 41 YEARS, S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY,
              IRINGAPURAM P.O., CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      7       ANU C.O., ( SOUGHT TO BE IMPLEADED )
              AGED 37 YEARS, W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              JOSHY VV
              JAMES ABRAHAM
              AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            17
                                                                        2025:KER:19354



                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                          THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                   WP(C) NO. 5672 OF 2025


PETITIONER/S:

                SMITHA V DEV
                AGED 47 YEARS
                W/O P. PRASANTH, RESIDING AT PUTHENPURAKAL HOUSE, KURUMULLOOR P.O.,
                KANNAKKARY, KOTTAYAM, PIN - 686632


                BY ADVS.
                A.BALAGOPALAN
                A.RAJAGOPALAN
                M.N.MANMADAN
                GOURI BALAGOPAL
                SREELEKSHMI A.S.




RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF WATER RESOURCES
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      2         KERALA WATER AUTHORITY
                REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN, VELLAYAMBALAM,
                THIRUVANANTHAPURAM, PIN - 695033

      3         KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY ITS SECRETARY, PATTOM.P.O., THIRUVANANTHAPURAM, PIN -
                695004
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            18
                                                                        2025:KER:19354


      4       MONISHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O., KOTTAYAM (
              SOUGHT TO BE IMPLEADED )

      5       SMITHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKULAM- ( SOUGHT TO BE
              IMPLEADED )

      6       RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      7       ANU C.O ( SOUGHT TO BE IMPLEADED )
              W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O., KOTTAYAM ( SOUGHT
              TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP: JOSHY VV SC KWA
              P.M.JOHNY
              P.C SASIDHARAN
              JAMES ABRAHAM
              AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            19
                                                                        2025:KER:19354



                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                          THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                   WP(C) NO. 6381 OF 2025


PETITIONER/S:

                BILESH K.P, AGED 40 YEARS
                S/O BALASUBRAMANIAN K.P, KODUVATTUPARAMBIL HOUSE, CHEVAYOOR P.O,
                KOZHIKODE, PIN - 673017


                BY ADVS. N.ANAND
                RAJESH O.N.
                ROY ANTONY
                AMEER SALIM


RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN - 695001

      2         PRINCIPAL SECRETARY TO GOVERNMENT
                PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT GOVERNMENT
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      3         PRINCIPAL SECRETARY TO GOVERNMENT
                INDUSTRIES DEPARTMENT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
                PIN - 695001

      4         PRINCIPAL SECRETARY TO GOVERNMENT,
                HIGHER EDUCATION DEPARTMENT GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN - 695001
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            20
                                                                         2025:KER:19354


      5       PRINCIPAL SECRETARY TO GOVERNMENT
              WATER RESOURCES DEPARTMENT GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      6       KERALA WATER AUTHORITY
              REPRESENTED BY THE MANAGING DIRECTOR, JALABHAVAN, VELLAYAMBALAM,
              THIRUVANANTHAPURAM, PIN - 695033

      7       KERALA PUBLIC SERVICE COMMISSION
              REPRESENTED BY THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION PATTOM,
              THIRUVANANTHAPURAM, PIN - 695001

      8       STATE COUNCIL OF EDUCATIONAL RESEARCH & TRAINING (SCERT)
              VARUN MARG, BLOCK C, DEFENCE COLONY, NEW DELHI, DELHI, PIN - 110024

      9       MONISHA K.M ( SOUGHT TO BE IMPLEADED )
              W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O., KOTTAYAM (
              SOUGHT TO BE IMPLEADED )

      10      SMITHA K.M ( SOUGHT TO BE IMPLEADED ) W/O. PRASAD P.P., KAUSTHUBAM,
              VADACODE P.O., ERNAKULAM ( SOUGHT TO BE IMPLEADED )

      11      RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR. ( SOUGHT TO BE IMPLEADED )

      12      ANU C.O ( SOUGHT TO BE IMPLEADED )
              W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O., KOTTAYAM ( SOUGHT
              TO BE IMPLEADED )

              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              P.M.JOHNY; JAMES ABRAHAM; AMMU ASHOKAN


       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             21
                                                                         2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                    WP(C) NO. 6467 OF 2025


PETITIONER/S:

                PREETHA P V
                AGED 36 YEARS
                W/O. BIJOY B.S, PRIYA VILASOM, THUMPODU, KALLARA P.O.,
                THIRUVANANTHAPURAM, PIN - 695608


                BY ADVS.
                N.ANAND
                RAJESH O.N.
                ROY ANTONY
                AMEER SALIM




RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN - 695001

      2         PRINCIPAL SECRETARY TO GOVERNMET
                PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT GOVERNMENT
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      3         PRINCIPAL SECRETARY TO GOVERNMENT
                INDUSTRIES DEPARTMENT GOVERNMENT SECRETARIAT, THIRUVANANT, PIN - 695001

      4         PRINCIPAL SECRETARY TO GOVERNMENT
                HIGHER EDUCATION DEPARTMENT GOVERNMENT SECRETARIAT,
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            22
                                                                         2025:KER:19354


              THIRUVANANTHAPURAM, PIN - 695001

      5       PRINCIPAL SECRETARY TO GOVERNMENT
              WATER RESOURCES DEPARTMENT GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001

      6       KERALA WATER AUTHORITY
              REPRESENTED BY THE MANAGING DIRECTOR, JALABHAVAN, VELLAYAMBALAM,
              THIRUVANANTHAPURAM, PIN - 695033

      7       KERALA PUBLIC SERVICE COMMISSION
              REPRESENTED BY THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION PATTOM,
              THIRUVANANTHAPURAM, PIN - 695001

      8       MONISHA K.M ( SOUGHT TO BE IMPLEADED ), W/O. SUDHEESH V.S.,
              ELITHANATHUKUNNEL, PUTHUPULLY P.O., KOTTAYAM ( SOUGHT TO BE IMPLEADED )

      9       SMITHA K.M ( SOUGHT TO BE IMPLEADED ), W/O. PRASAD P.P., KAUSTHUBAM,
              VADACODE P.O., ERNAKAULAM. ( SOUGHT TO BE IMPLEADED )

      10      RAGHIL A.M ( SOUGHT TO BE IMPLEADED )
              S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY, IRINGAPURAM P.O.,
              CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      11      ANU C.O ( SOUGHT TO BE IMPLEADED ), W/O. ARUN THOMAS JOHN, THENGATARA
              HOUSE, PAKKIL P.O., KOTTAYAM. ( SOUGHT TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              P.M.JOHNY, JAMES ABRAHAM, AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 19.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             23
                                                                        2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                   WP(C) NO. 6913 OF 2025


PETITIONER/S:

                ANUPAMA T.S
                AGED 35 YEARS
                D/O. K. SASIDHARAN PILLAI, RESIDING AT KALACHAZHIKATHU VEEDU,
                KOTTAKKAKAM, PERINAD P.O., KOLLAM DISTRICT, PIN - 691601


                BY ADVS.
                NISHA GEORGE
                GEORGE POONTHOTTAM (SR.)
                A.L.NAVANEETH KRISHNAN
                KAVYA VARMA M. M.




RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM, PIN - 695001

      2         KERALA WATER AUTHORITY
                REPRESENTED BY THE MANAGING DIRECTOR, JALABHAVAN, VELLAYAMBALAM,
                THIRUVANANTHAPURAM, PIN - 695033

      3         KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY THE SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN - 695001

      4         MONISHA K.M., ( SOUGHT TO BE IMPLEADED )
                AGED 36 YEARS, W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O.,
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            24
                                                                         2025:KER:19354


              KOTTAYAM ( SOUGHT TO BE IMPLEADED )

      5       SMITHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 46 YEARS, W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., EMAKAULAM (
              SOUGHT TO BE IMPLEADED )

      6       RAGHIL A.M. ( SOUGHT TO BE IMPLEADED )
              AGED 41 YEARS, S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY,
              IRINGAPURAM P.O., CHAVAKKAD, THRISSUR ( SOUGHT TO BE IMPLEADED )

      7       ANU C.O. ( SOUGHT TO BE IMPLEADED )
              AGED 37 YEARS, W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              JOSHY VV
              P.M.JOHNY
              JAMES ABRAHAM (VILAYAKATTU)
              AMMU ASHOKAN



       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 20.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                             25
                                                                         2025:KER:19354



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                           THE HONOURABLE MR. JUSTICE D. K. SINGH

                  FRIDAY, THE 7TH DAY OF MARCH 2025 / 16TH PHALGUNA, 1946

                                    WP(C) NO. 7376 OF 2025


PETITIONER/S:

      1         PRIYA K.V. AGED 39 YEARS, W/O SUMESH P.MANI, KARTHIKA BHAVAN,
                UDYOGAMANDAL P.O., ELOOR EAST, PIN - 683501

      2         PRADEEP KUMAR S.S., AGED 39 YEARS
                S/O SASIDHARAN K., S.S.BHAVAN, PADAVANCODE, VILAPPILSALA P.O.,
                THIRUVANANTHAPURAM, PIN - 695573

      3         SAMIYATH A., AGED 49 YEARS
                W/O ABDUL LATHEEF, KALATHIL, VANDANAM P.O., ALAPPUZHA, PIN - 688005


                BY ADVS. GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
                MANU SRINATH, LIJO JOHN THAMPY
                NIVEDITA MUCHILOTE
                RIYAS M.B.




RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      2         KERALA WATER AUTHORITY
                REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE, JALA BHAVAN,
                VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                            26
                                                                         2025:KER:19354


      3       THE KERALA PUBLIC SERVICE COMMISSION
              REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN - 695001

      4       THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION, PATTOM,
              THIRUVANANTHAPURAM -, PIN - 695001

      5       LAL BAHADUR SHASTHRI CENTRE FOR SCIENCE & TECHNOLOGY
              VIKAS BHAVAN, EXTRA POLICE ROAD, UNIVERSITY OF KERALA SENATE HOUSE
              CAMPUS, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM, KERALA
              REPRESENTED BY ITS DIRECTOR, PIN - 695033

      6       MONISHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 36 YEARS, W/O. SUDHEESH V.S., VELITHANATHUKUNNEL, PUTHUPULLY P.O.,
              KOTTAYAM-686011 ( SOUGHT TO BE IMPLEADED )

      7       SMITHA K.M., ( SOUGHT TO BE IMPLEADED )
              AGED 46 YEARS, W/O. PRASAD P.P., KAUSTHUBAM, VADACODE P.O., ERNAKAULAM (
              SOUGHT TO BE IMPLEADED )

      8       RAGHIL A.M., ( SOUGHT TO BE IMPLEADED )
              AGED 41 YEARS, S/O. MOHANAN A.K., AREEKARA HOUSE, PUTHANPALLY,
              IRINGAPURAM P.O., CHAVAKKAD, THRISSUR- ( SOUGHT TO BE IMPLEADED )

      9       ANU C.O., ( SOUGHT TO BE IMPLEADED )
              AGED 37 YEARS, W/O. ARUN THOMAS JOHN, THENGATARA HOUSE, PAKKIL P.O.,
              KOTTAYAM ( SOUGHT TO BE IMPLEADED )


              BY ADVS. MARY BEENA JOSEPH SR GP; P C SASIDHARAN SC KPSC
              JOSHY VV; P.M.JOHNY
              SHAMEENA SALAHUDHEEN
              JAMES ABRAHAM


       THIS WRIT PETITION (CIVIL) HAVING RESERVED ON 21.02.2025, ALONG WITH WP(C).2047/2025
AND CONNECTED CASES, THE COURT ON 07.03.2025 DELIVERED THE FOLLOWING:
 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025,
5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025




                                               27
                                                                              2025:KER:19354



                                           JUDGMENT

[WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025] Heard Mr V.A. Muhammed, Mr S Sabarinadh, Ms Arunaa, Mr K Sasikumar, Mr Lindons C Davis, Mr Johnson Gomez, Mr P Sathisan, Mr A Balagopalan, Mr N Anand and Ms Nisha George learned Counsel for petitioners; Mr P C Sasidharan learned Standing Counsel for the Kerala Public Service Commission; Mr V V Joshi learned Standing Counsel for the Kerala Water Authority and Ms Mary Beena Joseph learned Senior Government Pleader for the State.

2. The present batch of writ petitions has been filed impugning the Kerala Public Service Commission's decision to exclude the petitioners and delete their names from the shortlist dated 03.06.2023 and, thereafter, the rank list dated 14.07.2023. The petitioners have also challenged the rank list dated 29.01.2025, which does not include the names of the petitioners.

WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 28 2025:KER:19354

3. The relevant facts of the case are stated hereunder:

3.1 The Kerala Public Service Commission issued the Notification dated 16.07.2012 (Category No.345/2012) inviting applications from qualified candidates for selection and appointment to the post of Lower Division Clerk in the Kerala Water Authority for filling up 102 existing vacancies and 43 anticipated vacancies. Clause (7) of the Notification dated 16.07.2012 prescribes the qualifications for the post of Lower Division Clerk thus:
i) Degree in any discipline and
ii) Certificate in Data Entry and Office Automation of a minimum 3 months (120hrs) duration awarded by Lal Bahadur Shastri Centre for Science and Technology (LBS), Institute of Human Resource Development (IHRD) or from a similar /equivalent institution approved by the Government.

4. All the petitioners possess Degrees in various disciplines. The WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 29 2025:KER:19354 dispute is with respect to the second qualification. The petitioners possess a Certificate in Word Processing and Data Entry or similar Certificates from various Government and Government-approved Institutions such as Kerala State Rural Women's Electronics Industrial Co-operative Federation Limited, Kerala State Backward Class Development Corporation, a Certificate in Computerized Office Management with Internet issued by the Science and Technology Entrepreneurship Development (STED) Project under the Government of Kerala sponsored by the Kerala State Backward Classes Development Corporation and the said course has been declared equivalent to Data Entry and Office Automation course conducted by the Lal Bahadur Shastri Centre for Science and Technology, Certificate in Data Entry and Office Automation issued by Akshaya E-Centre conducted by the Government of Kerala, Certificate in Data Entry and Console Operation obtained from the Centre for Development of Imaging Technology (C- WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 30 2025:KER:19354 DIT), a Government of Kerala institution. The Kerala Public Service Commission has issued a communication recognizing the Certificate courses offered by C-DIT as equivalent courses to Computer Word Processing certificates for appointment to the post of Lower Division Typist, the Certificate issued by the Electronics Corporation of India, a Central Government undertaking, the Certificate issued by the National Council for Vocational Training, Certificate in E-Craft issued by the Electronics Corporation of India Limited, a Central Government Undertaking which was recognized by the Kerala Public Service Commission as equivalent qualification for Word Processing and Data Entry in its communication dated 10.09.2007, a Certificate in Computing (CIC) by Indira Gandhi National Open University (IGNOU) for which the minimum duration is six months and maximum is two years, Certificate of Vocational Higher Secondary (Office Management and Secretaryship) issued by the Vocational Higher Secondary Education and also WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 31 2025:KER:19354 Certificate from Centre for Development of Imaging Technology (C-DIT) and Certificate in Data Entry and Console Operation issued by the Bharat Sevak Samaj, a National Development Agency promoted by the Government of India.

5. Earlier, the Kerala Public Service Commission issued a shortlist that included candidates with the qualification of Diploma in Computer Science, treating it as a higher qualification for Data Entry and Office Automation. The candidates having Certificate Courses filed W.P.(C) Nos.23679/2023 and 19463/2023 challenging the inclusion of candidates who do not have the prescribed qualifications as per the notification. A person who had the qualification of Diploma in Computer Application (DCA) filed W.P.(C) No.24279/2012 contending that he possesses a higher qualification which pre-supposes the acquisition of the lower qualification. Therefore, his application should also be considered as the applications of several persons who had the WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 32 2025:KER:19354 qualification of Diploma in Computer Application were being considered and he could not submit his application only because the notification was not clear. It was also contended that in view of the specific qualification mentioned in the notification dated 16.07.2012, thousands of candidates who had a Diploma in Computer Application and higher qualifications could not apply for the post.

5.1 The learned Single Judge set aside the notification and directed the Kerala Public Service Commission to issue a revised notification in the manner specified in the Rules, incorporating the qualifications, specifying whether equivalent or higher qualifications could also be accepted and giving eligible aspirants a chance to apply for the post.

5.2 The Kerala Public Service Commission took up the matter in Writ Appeal and contended that a candidate with DCA qualification was not entitled to be considered for the post and that the words WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 33 2025:KER:19354 'similar/equivalent' in the notification dated 16.07.2012 were only with reference to the Institute from which the Certificate in Data Entry and Office Automation was to be obtained.

5.3 A Division Bench in W.A. No.1501/2015 held that the very foundation of the judgment that the candidates with DCA were permitted to apply and were considered for selection was found to be wrong and the petitioner could not have been prejudiced in any manner from his inability to apply as he was not qualified for the post in question. Thus, the directions issued by the learned Single Judge for issuing a fresh notification would be a futile exercise, and the judgment of the Single Judge was set aside by allowing the Writ Appeal.

6. Thereafter, a shortlist was prepared by the Kerala Public Service Commission. On coming to know that the shortlist contained persons who had a Diploma in Computer Application and other higher qualifications as well, the candidates having other qualifications apart WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 34 2025:KER:19354 from the prescribed qualification including a Diploma in Computer Engineering, MCA, Diploma in Data Entry and Console Operation, MSC in Software Engineering and other such qualifications were included as parties in W.P.(C) Nos.23679/2023 and 19463/2023.

7. The learned Single Judge held that once the Public Service Commissioner took the stand before the Division Bench that persons having a Diploma in Computer Application are higher qualifications and were not eligible for appointment to the post of Lower Division Clerk in the Kerala Water Authority, as they were not possessing the prescribed qualifications or equivalent qualifications and 590 applications from persons possessing Diploma in Computer Application had already been rejected, it was not proper for the Kerala Public Service Commission to change its stand and contend that the persons with higher qualifications could pre-suppose the existence of the lower qualifications.

7.1 The said judgment came to be challenged in Writ Appeals by WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 35 2025:KER:19354 the candidates possessing a Diploma in Computer Applications and higher qualifications. The Division Bench, in its judgment dated 30.01.2024, upheld the judgment of the learned Single Judge that the Diploma in Computer Application was not at all the notified qualification and held that the directions contained in the judgment were liable to be complied with and one month time was granted to the Kerala Public Service Commission to complete the procedure.

7.2 The said judgment was challenged before the Supreme Court by the persons having a Diploma in Computer Application and higher qualifications. The Supreme Court in its judgment in Anoop M v. Gireeshkumar T M1 took note of the provisions of the Kerala Water Authority (Administrative, Ministerial and Last Grade) Service Rules 2011 (for short, 'Rules of 2011') and held that the qualification set out in the notification dated 16.07.2012 for the post of Lower Division Clerk was 1 2025 (1) SCC 729 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 36 2025:KER:19354 strictly in keeping with the qualification prescribed therefor at Category No.27 in 'Wing II - Ministerial Service' in the Rules of 2011. The Supreme Court also took note of the Kerala State and Subordinate Service Rules 1958 (for short, Rules of 1958'). It is held that insofar as the post of Lower Division Clerk is concerned, the Rules of 2011 do not speak of a qualification 'equivalent' to a Certificate in Data Entry and Office Automation from Lal Bahadur Shastri Centre for Science and Technology, Institute of Human Resources Development, also being eligible. What is stated in the Rules of 2011 is that a Certificate in Data Entry and Office Automation from a similar/equivalent institution, approved by the Government would be accepted as an eligible qualification. The equivalence is, thus, not of the qualification itself but of the Institution from which the said Certificate in Data Entry and Office Automation is obtained.

7.3 It was also held that in the Rules of 2011, a qualification WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 37 2025:KER:19354 equivalent to the Certificate in Data Entry and Office Automation from Lal Bahadur Shastri Centre for Science and Technology, Institute of Human Resource Development, is not acceptable, but a Certificate in Data Entry and Office Automation from a Government-approved similar/equivalent institution would be valid. The Supreme Court held that no material has been placed before the Supreme Court to demonstrate that the Kerala Public Service Commission undertook any exercise to study the curriculum of each of the courses in question to assess and decide whether any of the so-called 'higher qualifications' can be said to pre-suppose acquisition of lesser qualification prescribed for the post. The qualification prescribed in the notification as per the Rules was a Certificate in Data Entry and Office Automation from a named Institute or from a similar/equivalent Government-approved Institution and it was necessary for the Kerala Public Service Commission to ascertain the number of hours of actual data entry and office automation WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 38 2025:KER:19354 that is put in by a candidate who possesses the so-called higher qualification to decide whether the candidate could be treated as superior to a candidate with prescribed qualification. Without such exercise, it could not be presumed that a candidate having higher qualifications, such as a Degree/Diploma in a computer-related subject, could possess expertise in data entry and office automation.

7.4 The Supreme Court blamed the Kerala Public Service Commission and adversely commented on its vacillating and dithering stance, which is held to be largely responsible for long-pending litigation, impacting the lives, hopes and aspirations of nearly twelve hundred candidates. Further, it is held that the State instrumentality seized the solemn responsibility of making selections to the public services must maintain a high standard of probity and transparency and is not expected to remain nebulous as to the norms or resort to falsehoods before the Court. The Supreme Court upheld the decision of WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 39 2025:KER:19354 the Division Bench in confirming the view that non-suiting candidates with a Diploma in Computer Application/ higher qualifications can aspire for selection to the post of Lower Division Clerk in pursuance to the notification dated 16.07.2012.

8. In the present case, it is not in dispute that all the candidates possess a Certificate of Computer Applications including Data Entry of duration of more than 120 hours from Government/Government- recognized/approved Institutions. It is not the stand of the Kerala Public Service Commission that the Institutions from where the petitioners have obtained the Certificates in Computer Applications, including Data Entry and Office Automation, are not similar to or equivalent to the Institutions mentioned in the Notification. The Government itself has, in various Government Orders mentioned in the writ petition, declared the Government Institution and Government-recognized Institutions as equivalent to Lal Bahadur Shastri Centre for Science and Technology and WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 40 2025:KER:19354 Institute of Human Resource Development and the courses offered by them as equivalent to the courses offered by the Lal Bahadur Shastri Centre for Science and Technology and Institute of Human Resource Development. The Kerala Public Service Commission itself has accepted the Diploma/ Certificate issued by the Kerala State Rural Women Electronic Industrial Cooperative Federation Limited as the qualification approved by the Government for various posts as an equivalent qualification. The Kerala Public Service Commission has issued and sent messages to the petitioners to upload all documents regarding qualifications (SSLC/DEGREE/3-months Data Entry and Office Automation from LBS/IHRD/CDIT/RUTRONICS/KELTRON and other Government or Government-approved Institutions and NCLC/Community certificate on or before 02.04.2023. The message dated 30.03.2023 reads as follows:

"7. Upload all documents regarding qualification (SSLC/DEGREE/3- months Data Entry and Office Automation (from WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 41 2025:KER:19354 LBS/IHRD/CDIT/RUTRONICS/KELTRON and other govt OR govt. approved institution) and NCLC/community certificate on or before 02/04/2023 for cat no 345/2012 (LDC in KERALA WATER AUTHORITY.) Those who upload documents already, may not upload again. KPSC HO TVM .04712546510."

9. After verifying the said documents and considering the certificates obtained from the various Government and Government- approved Institutions, the petitioners' names were shortlisted, and they were placed in the rank list dated 14.07.2023. Once the Kerala Public Service Commission itself has considered the Certificate issued by the various Government and Government-approved Institutions as equivalent to the Certificate issued by the LBS/IHRD/CDIT, etc, deleting the names of the petitioners from the rank list would be highly unjustified. What is required to be considered is whether a candidate possesses the qualifications as per the Rules and Notification dated 16.07.2012 or not. The Kerala Public Service Commission itself has found all these petitioners to have the requisite qualifications. Therefore, the WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 42 2025:KER:19354 non-inclusion of their names, despite their securing the position in the selection in the impugned rank list dated 29.01.2025, is wholly unjustified and cannot be countenanced.

10. In view thereof, the present writ petitions are allowed. The Kerala Public Service Commission is directed to include all candidates to whom the message was sent for uploading the documents regarding qualification and whose names were included in the shortlist/rank list dated 03.062023/14.07.2023, according to their merit in the examination.

The writ petitions are allowed. All Interlocutory Applications regarding interim matters stand closed.

Sd/-

D K SINGH JUDGE jjj WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 43 2025:KER:19354 APPENDIX OF WP(C) 2612/2025 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 AS CATEGORY NO.345/2012 PUBLISHED BY THE PUBLIC SERVICE COMMISSION EXHIBIT P2 A COPY OF THE CERTIFICATE IN DATA ENTRY AND OFFICE AUTOMATION AWARDED TO THE PETITIONER FROM THE DIRECTOR OF AKSHAYA EXHIBIT P3 A TRUE COPY OF THE ONE-TIME VERIFICATION CERTIFICATE DATED 13.06.2023 ISSUED TO THE PETITIONER BY THE PUBLIC SERVICE COMMISSION EXHIBIT P4 A COPY OF THE WEBSITE AUTO-GENERATED APPLICATION FORM DATED 18.08.2012 SUBMITTED BY THE PETITIONER WITH THE PUBLIC SERVICE COMMISSION EXHIBIT P5 A COPY OF THE RELEVANT EXTRACTS OF THE RANKLIST NO.

588/2023/ER XIV DATED 14.07.2023 PUBLISHED BY THE PUBLIC SERVICE COMMISSION EXHIBIT P6 A COPY OF THE PROVISIONAL PROBABILITY LIST NO. 03/2025/ER XIV DATED 08.01.2024 PUBLISHED BY THE PUBLIC SERVICE COMMISSION EXHIBIT P7 A SCREENSHOT OF THE PETITIONER'S PERMANENT CANDIDATE DASHBOARD FROM THE SITE OF THE THE PUBLIC SERVICE COMMISSION INDICATING EXCLUSION EXHIBIT P8: A true copy of G.O.(MS) No.03/2004/ITD dated 20.02.2004 issued by the Information Technology (A) Department of the Government EXHIBIT P9 A true copy of GO (MS) No. 22/05/ITD dated 13.06.2005 issued by the Information Technology (A) department EXHIBIT P10 A true copy of the G.O.(Rt) No. 171/2013/ITD dated 20.07.2013 issued by the Information Technology (C) Department of Government WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 44 2025:KER:19354 APPENDIX OF WP(C) 3188/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 FOR SELECTION AND APPOINTMENT TO THE POST OF LOWER DIVISION CLERK IN KERALA WATER AUTHORITY (CATEGORY NO.345/2012) ISSUED BY THE 3RD RESPONDENT Exhibit P1(a) TRUE COPY OF THE DEGREE CERTIFICATE OF THE PETITIONER Exhibit P2 TRUE COPY OF THE CERTIFICATE IN WORD PROCESSING AND DATA ENTRY ISSUED TO THE PETITIONER BY THE MANAGING DIRECTOR, KERALA STATE RURAL WOMEN'S ELECTRONICS INDUSTRIAL CO- OPERATIVE FEDERATION LTD Exhibit P3 TRUE COPY OF G.O(RT)NO.1483/15/SC & ST DEPARTMENT DATED 18.09.2015 ALONG WITH THE TYPED COPY AND A TYPED TRANSLATED COPY Exhibit P4 TRUE COPY OF THE G.O(RT)NO.1748/2010/ID DATED 29.12.2010 Exhibit P4(a) TRUE COPY OF THE COMMUNICATION NO.

AVIII(3)31603/10/GWDATED 22.03.2011 ISSUED BY THE 3RD RESPONDENT TO THE MANAGING DIRECTOR OF RUTRONIX Exhibit P5 TRUE COPY OF THE MESSAGE DATED 30.03.2023 ISSUED TO THE PETITIONER IN THE CANDIDATE PORTAL OF THE PETITIONER Exhibit P6 TRUE COPY OF THE SYLLABUS OF DATA ENTRY AND OFFICE AUTOMATION COURSE DOWNLOADED FROM THE WEBSITE OF LBS Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE DOCUMENT TITLED 'SOFTWARE PROJECT IT KERALA' SHOWING THE PROGRAMME STRUCTURE OF CERTIFICATE IN WORD PROCESSING AND DATA ENTRY OPERATOR DOWNLOADED FROM THE WEBSITE OF RUTRONIX Exhibit P7(a) TRUE COPY OF THE DIPLOMA IN DATA ENTRY TECHNIQUES & OFFICE AUTOMATION, PROSPECTUS -2025 DATED 11.12.2024 ISSUED BY THE DIRECTOR, INSTITUTE OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF KERALA WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 45 2025:KER:19354 Exhibit P8 TRUE COPY OF THE SHORT LIST P.NO.37/2023/ERXIV DATED 30.06.2023 ISSUED BY THE 3RD RESPONDENT Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE RANKED LIST NO.588/2023/ERXIV WITH RESPECT TO CATEGORY NO.345/2012 ISSUED WITH EFFECT FROM 14.07.2023 BY THE 3RD RESPONDENT Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 30.10.2023 IN W.P(C)NO.23679/2023, GIREESHKUMAR T.M AND OTHERS VS. STATE OF KERALA AND OTHERS ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P11 TRUE COPY OF THE JUDGMENT DATED 30.01.2024 IN W.A.NO.1941/2023 AND CONNECTED CASES, RIKHASUSHEEL V.S VS. GIREESHKUMAR T.M AND OTHERS ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P12 TRUE COPY OF THE JUDGMENT DATED 04.11.2024 IN S.LP(CIVI) NOS.5077-5078/2024, ANOOP M AND OTHERS VS. GIREESHKUMAR T.M AND OTHERS ISSUED BY THE HON'BLE SUPREME COURT OF INDIA Exhibit P13 TRUE COPY OF THE SHORT LIST PL NO.3/2025/ERXIV DATED 08.01.2025 FOR THE CATEGORY NO.345/2012 ISSUED BY THE 3RD RESPONDENT Exhibit P14 TRUE COPY OF THE STATUS OF POSTS WITH RESPECT TO CATEGORY NO.345/2012 DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE KERALA PUBLIC SERVICE COMMISSION Exhibit P15 TRUE COPY OF THE APPLICATION STATUS OF THE PETITIONER WITH RESPECT TO CATEGORY NO.345/2O12 DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE KPSC Exhibit P16 TRUE COPY OF THE NOTIFICATION NO. PR(1) 1083968/2025/GV/7 DATED 13.01.2025 ISSUED BY THE PUBLIC RELATION OFFICER, KPSC ALONG WITH THE TYPED TRANSLATED COPY OF ITS RELEVANT PORTION WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 46 2025:KER:19354 APPENDIX OF WP(C) 3552/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF PETITIONER'S B.COM DEGREE CERTIFICATE ISSUED FROM THE M.G. UNIVERSITY Exhibit P2 A TRUE COPY OF THE CERTIFICATE ISSUED TO THE PETITIONER FROM THE ELECTRONICS CORPORATION OF INDIA LTD Exhibit P3 A TRUE COPY OF THE NOTIFICATION APPEARED IN THE KERALA GAZETTE DATED 16-07-2012 Exhibit P4 A TRUE COPY OF THE OTV CERTIFICATE DATED 30-06-2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P5 TRUE COPY OF THE RANK LIST DATED 14-07-2023 PUBLISHED BY THE 1ST RESPONDENT Exhibit P6 A TRUE COPY OF THE JUDGMENT DATED 04-11-2024 PASSED BY THE HON'BLE SUPREME COURT OF INDIA IN CIVIL APPEAL 4709/2024 AND CONNECTED CASES Exhibit P7 A TRUE COPY OF THE NOTIFICATION DATED 08-01-2025 CONTAINING THE PROBABILITY LIST PUBLISHED BY THE 1ST RESPONDENT Exhibit P8 A TRUE COPY OF THE REPRESENTATION DATED 09-01-2025 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT Exhibit P8(a) A FREE ENGLISH TRANSLATION OF EXT. P8 IN MALAYALAM WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 47 2025:KER:19354 APPENDIX OF WP(C) 3646/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE GAZETTE NOTIFICATION DATED 16.07.2012 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION FOR CATEGORY NO.345/2012.

Exhibit P2 TRUE COPY OF THE NATIONAL TRADE CERTIFICATE ISSUED BY THE NATIONAL COUNSEL FOR VOCATIONAL TRAINING SECRETARY DATED JULY 2010 OF THE PETITIONER.

Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 04.11.2024 IN S.L.P(C)NO.5077- 5078/2024 PASSED BY THE HON'BLE SUPREME COURT. Exhibit P4 TRUE COPY OF THE SHORT LIST PL NO.03/2025/ER XIV DATED 08.01.2025 ISSUED BY THE PSC.

Exhibit P5 TRUE COPY OF THE PSC PROFILE OF THE PETITIONER SHOWING THE MARKS.

Exhibit P6 TRUE COPY OF THE EQUIVALENCY CERTIFICATE NO.DT/1831/2023-F1 DATED 06.05.2023 ALONG WITH APPROXIMATE TYPED COPY. WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 48 2025:KER:19354 APPENDIX OF WP(C) 4089/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE NOTIFICATION ISSUED BY THE RESPONDENT NO. 1 KPSC DATED 16-07-2012 FOR CATEGORY NO. 345/2012 Exhibit P2 A TRUE COPY OF THE RELEVANT PAGES OF THE KERALA WATER AUTHORITY (ADMINISTRATIVE, MINISTERIAL AND LAST GRADE) SERVICE RULES, 2011 DATED 11-03-2011 Exhibit P3 A TRUE COPY OF THE JUDGEMENT IN WP(C) NO. 24279 OF 2012 PASSED BY THE HONORABLE HIGH COURT OF KERALA, DATED 01-08-2014 Exhibit P4 A TRUE COPY OF THE CERTIFICATE IN E-CRAFT ISSUED BY RESPONDENT NO.

5 IN FAVOR OF THE PETITIONER Exhibit P5 A TRUE COPY OF THE APPENDIX ISSUED BY THE RESPONDENT NO. 1 STATING EQUIVALENT QUALIFICATIONS FOR WORD PROCESSING APPROVED AS PER COMMISSION DECISION NO. 10 DATED 10.09.2007 ALONG WITH ITS TRANSLATION Exhibit P6 A TRUE COPY OF THE JUDGMENT IN WRIT APPEAL NO. 1501 OF 2015 DATED 13.06.2022, PASSED BY THIS HONORABLE COURT Exhibit P7 A TRUE COPY OF THE PROVISIONAL ADMISSION TICKET ISSUED TO THE PETITIONER BY THE RESPONDENT NO. 1 Exhibit P8 A TRUE COPY OF THE LETTER DATED 01-07-2023 ISSUED BY THE MANAGER (TECHNICAL) OF ELECTRONIC CORPORATION OF INDIA LIMITED ALONG WITH THE SYLLABUS OF THE E-CRAFT COURSE CONDUCTED BY RESPONDENT NO. 5 Exhibit P9 A TRUE COPY OF THE SHORT LIST PUBLISHED BY THE RESPONDENT NO. 1 ON 03-06-2023 Exhibit P10 A TRUE COPY OF THE RANKED LIST NO. 588/2023/ER XIV DATED 14-07-2023 FOR CATEGORY NO. 345/2012 PUBLISHED BY THE RESPONDENT NO. 1 Exhibit P11 A TRUE COPY OF THE COMMON JUDGEMENT IN WP (C) NO. 23679 OF 2023 AND WP (C) NO. 19463 OF 2023 DATED 30-10-2023 PASSED BY THIS HONORABLE COURT Exhibit P12 A TRUE COPY OF THE JUDGEMENT IN WA 1941/2024 AND WA 1945/2024 PASSED BY THIS HONORABLE COURT, DATED 30-01-2024 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 49 2025:KER:19354 Exhibit P13 A TRUE COPY OF THE JUDGEMENT IN SLP(C) NO. 5077-5078/2024, SLP(C) NO.

4709-4710/2024 AND SLP (C) NO. 7538-7539/2024 PASSED BY THE HONORABLE SUPREME COURT, DATED 04-11-2024 Exhibit P14 A TRUE COPY OF THE REJECTION STATUS OF THE PETITIONER DOWNLOADED FROM THE PSC PORTAL Exhibit P15 A TRUE COPY OF THE SHORT LIST PUBLISHED BY THE RESPONDENT NO.1 DATED 08-01-2025 Exhibit P16 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE RESPONDENT NO. 1 DATED 08-01-2025 ALONG WITH ITS TRANSLATION Exhibit P17 A TRUE COPY OF THE RANKED LIST NO. 79/2025/ER XIV DATED 29-01-2025 FOR CATEGORY NO. 345/2012 ISSUED BY THE RESPONDENT NO. 1 Exhibit P18 A TRUE COPY OF THE ORDER IN WP(C) NO. 3646/2025 OF THIS HONORABLE COURT DATED 29-01-2025 Exhibit P19 A TRUE COPY OF THE SYLLABUS OF DATA ENTRY AND OFFICE AUTOMATION CERTIFICATE COURSE FROM LBS, DOWNLOADED FROM THE WEBSITE OF RESPONDENT NO. 3 Exhibit P20 A TRUE COPY OF THE SYLLABUS OF DATA ENTRY TECHNIQUE AND OFFICE AUTOMATION DIPLOMA COURSE FROM IHRD DOWNLOADED FROM THE WEBSITE OF RESPONDENT NO. 4 Exhibit P21 A TRUE COPY OF THE KERALA WATER AUTHORITY (ADMINISTRATIVE, MINISTERIAL AND LAST GRADE) SERVICE AMENDMENT RULES, 2016 Exhibit P22 A TRUE COPY OF RELEVANT PAGES OF THE 52ND ANNUAL REPORT OF THE ELECTRONICS CORPORATION OF INDIA LIMITED (ECIL) FOR THE YEAR 2018- 2019 WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 50 2025:KER:19354 APPENDIX OF WP(C) 5351/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE GAZETTE NOTIFICATION IN CATEGORY NO.345/2012 DATED 16.07.2012, AS PUBLISHED BY THE PSC, INVITING APPLICATIONS FOR THE POST OF LOWER DIVISION CLERK (LDC) Exhibit P2 TRUE COPY OF THE SHORTLIST DATED 03.06.2023 IS PUBLISHED BY THE PSC FOR THE POST OF LOWER DIVISION CLERK IN KERALA WATER AUTHORITY Exhibit P3 TRUE COPY OF THE RANKED LIST NO. 588/2023/ER XIV, PUBLISHED ON 14-07-2023 Exhibit P4 TRUE COPY OF THE REVISED SHORTLIST DATED 08.01.2025 PUBLISHED BY THE PSC Exhibit P5 TRUE COPY OF THE REVISED RANKED LIST NO.79/2025/ER XIV DATED 29.01.2025 Exhibit P6 TRUE COPY OF THE RANKED LIST NO.554/2018/ERIIA DATED 26.07.2018, PUBLISHED FOR THE POST OF CONFIDENTIAL ASSISTANT GRADE-II IN KERALA WATER AUTHORITY BY THE PSC Exhibit P7 TRUE COPY OF RELEVANT EXTRACT OF THE GOVERNMENT NOTIFICATION VIDE G.O.P.NO.19/2011/WARD DATED 01.03.2011, OF SPECIAL RULES OF KERALA WATER AUTHORITY DETAILING THE QUALIFICATION REQUIREMENTS VARIOUS POSTS Exhibit P8 TRUE COPY OF THE RANKED LIST NO.588/15/ER VIII DATED 16.12.2015, PUBLISHED BY THE PSC FOR THE POST OF LOWER DIVISION TYPIST Exhibit P9 TRUE COPY OF THE INTERIM ORDER IN WP(C).NO.3646/2025 DATED 29.01.2025 Exhibit P10 TRUE COPY OF THE GAZETTE NOTIFICATION, VOLUME LVII DATED 15- 06-2012 WITH SERIAL NUMBER 1261 NOTIFYING VACANCIES FOR THE POST OF LOWER DIVISION TYPIST IN KERALA WATER AUTHORITY (CATEGORY NUMBER 296/2012) WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 51 2025:KER:19354 Exhibit P11 TRUE COPY OF THE GAZETTE NOTIFICATION, VOLUME LVII DATED 16- 07-2012 WITH SERIAL NUMBER 1517 NOTIFYING VACANCIES FOR THE POST OF CONFIDENTIAL ASSISTANT GRADE-II IN THE KERALA WATER AUTHORITY (CATEGORY NUMBER:350/2012) Exhibit P12 TRUE COPY OF THE ‘CERTIFICATE IN DATA ENTRY AND CONSOLE OPERATIONS' (REGISTER NO. 411380 DATED 02-09-2010) AWARDED BY THE CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) TO THE 1ST PETITIONER, LEKSHMI S. NAIR, Exhibit P12(a) TRUE COPY OF THE DEGREE CERTIFICATE (BACHELOR OF SCIENCE) DATED 12-01-2010 ISSUED BY THE UNIVERSITY OF KERALA TO THE 1ST PETITIONER Exhibit P13 TRUE COPY OF THE ‘CERTIFICATE IN DATA ENTRY AND CONSOLE OPERATIONS' (REGISTER NO. 302803 DATED 15-10-2004) AWARDED BY THE CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) TO THE 2ND PETITIONER, SINI M.G Exhibit P13(a) TRUE COPY OF THE DEGREE CERTIFICATE (BACHELOR OF SCIENCE) DATED 15-03-2004 ISSUED BY THE UNIVERSITY OF CALICUT TO THE 2ND PETITIONER WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 52 2025:KER:19354 APPENDIX OF WP(C) 5672/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE GAZETTE NOTIFICATION DATED 16.07.2012 ISSUED BY THE 3RD RESPONDENT FOR CATEGORY NO 345/2012 Exhibit P2 TRUE COPY OF THE B.SC MATHEMATICS DEGREE CERTIFICATE AWARDED BY THE M.G. UNIVERSITY Exhibit P3 TRUE COPY OF THE CERTIFICATE IN COMPUTING AWARDED BY THE INDIRA GANDHI NATIONAL OPEN UNIVERSITY Exhibit P4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER Exhibit P5 TRUE COPY OF THE LIST OF QUALIFICATIONS ACCEPTED SO FAR AS EQUIVALENT OR HIGHER TO KGTE COMPUTER WORD PROCESSING FOR SELECTION TO THE POST OF LD TYPIST IN VARIOUS DEPARTMENTS DATED 20.09.2023 Exhibit P6 TRUE COPY OF THE SYLLABUS OF DATA ENTRY AND OFFICE AUTOMATION DOWNLOADED FROM THE WEBSITE OF LBS Exhibit P7 TYPED COPY OF THE SYLLABUS OF CERTIFICATE IN COMPUTING Exhibit P7(a) TRUE COPY OF THE COURSE OVERVIEW DOWNLOADED FROM THE WEBSITE OF IGNOU Exhibit P7(b) TRUE COPY OF THE DIPLOMA IN DATA ENTRY TECHNIQUES & OFFICE AUTOMATION, PROSPECTUS-2025 DATES 11.12.2024 ISSUED BY THE DIRECTOR, INSTITUTE OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF KERALA Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE SHORT LIST PL.NO.37/2023/ERXIV DATED 03.06.2023 ISSUED BY THE 3RD RESPONDENT Exhibit P9 TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO 588/2023/ERXIV WITH RESPECT TO CATEGORY NO. 345/2012 ISSUED WITH EFFECT FROM 14.07.2023 PUBLISHED BY THE 3RD RESPONDENT WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 53 2025:KER:19354 Exhibit P10 A TRUE COPY OF THE JUDGMENT DATED 30.10.2023 IN WPC NO.

23679/2023 GIREESHKUMAR T.M AND OTHERS VS. STATE OF KERALA AND OTHERS ISSUED BY THIS HON'BLE COURT Exhibit P11 TRUE COPY OF THE JUDGMENT DATED 30.01.2024 IN W.A NO 1941/2023 AND CONNECTED CASES Exhibit P12 TRUE COPY OF THE JUDGMENT DATED 04.11.2024 IN S.L.P(C) NO.

5077-5078/2024 Exhibit P13 TRUE COPY OF THE SHORT LIST PL NO. 03/2025/ER XIV DATED 08.01.2025 ISSUED BY THE 3RD RESPONDENT Exhibit P14 TRUE COPY OF THE RANKED LIST NO 79/2025/ER XIV WITH RESPECT TO CATEGORY NO. 345/2012 ISSUED WITH EFFECT FROM 29.01.2025 PUBLISHED BY THE 3RD RESPONDENT Exhibit P15 TRUE COPY OF THE APPLICATION STATUS OF THE PETITIONER DOWNLOADED FROM THE WEBSITE OF THE 3RD RESPONDENT WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 54 2025:KER:19354 APPENDIX OF WP(C) 6381/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE CERTIFICATE DATED 28.05.2002 ALONG WITH THE MEMORANDUM AWARDED BY THE STATE BOARD OF VOCATIONAL HIGHER SECONDARY EXAMINATION TO THE PETITIONER Exhibit P2 THE SYLLABUS OF THE COURSE OF THE OFFICE SECRETARY SHIP OFFERED BY THE STATE BOARD OF VOCATIONAL HIGHER SECONDARY EXAMINATION (NOW RE-DESIGNATED AS COMPUTERIZED OFFICE MANAGEMENT) Exhibit P3 A TRUE COPY OF THE ORDER DATED 07.05.2015 ISSUED BY THE GOVERNMENT OF KERALA IN GO(MS) NO. 102/2015/GL.EDN Exhibit P4 A TRUE COPY OF THE ORDER DATED 14.05.2007 ISSUED BY RESPONDENT NO.1 AND ITS TYPED CLEAR COPY Exhibit P5 A TRUE COPY OF THE CERTIFICATE ISSUED BY THE CENTER FOR ELECTRONIC DESIGN AND TECHNOLOGY OF INDIA IN AUGUST'2002 Exhibit P6 A TRUE COPY OF THE CERTIFICATE DATED 11.04.2018 ISSUED BY THE NATIONAL INSTITUTE FOR ELECTRONICS AND INFORMATION TECHNOLOGY IN NO. 16(28)/2016/CFS Exhibit P7 A TRUE COPY OF THE CERTIFICATE DATED 31.10.2009 ISSUED BY UNIVERSITY OF CALICUT Exhibit P8 A TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 ISSUED BY KERALA PUBLIC SERVICE COMMISSION DATED 16.07.2012 IN CATEGORY NO. 345/2012 Exhibit P9 A TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 ISSUED BY RESPONDENT NO.3 IN CATEGORY NO. 350/2012 Exhibit P9 (a) A TRUE COPY OF THE PETITIONER'S DASHBOARD MAINTAINED IN THE WEBSITE OF RESPONDENT NO.7 Exhibit P10 A TRUE COPY OF THE PETITIONER'S DASH BOARD ON THE WEBSITE WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 55 2025:KER:19354 MAINTAINED BY RESPONDENT NO.7 Exhibit P11 TRUE COPY OF THE RELEVANT PORTION OF THE PROBABILITY LIST DATED 08.01.2025 IN CATEGORY NO.345/2012 Exhibit P12 A TRUE COPY OF THE REPRESENTATION DATED 25.01.2025 FILED BEFORE RESPONDENT NO. 7 Exhibit P13 A TRUE COPY OF THE REPRESENTATION DATED NIL MADE BY PETITIONER BEFORE RESPONDENT NO.8 ALONG WITH ITS ACKNOWLEDGEMENT (WITHOUT ENCLOSURES) WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 56 2025:KER:19354 APPENDIX OF WP(C) 6467/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BRIEF HISTORY OF THE BHARAT SEVAK SAMAJ PUBLISHED BY THE PLANNING COMMISSION, GOVERNMENT OF INDIA Exhibit P2 A TRUE COPY OF THE LIST OF QUALIFICATIONS ACCEPTED AS EQUIVALENT TO KGTE COMPUTER WORD PROCESSING ISSUED BY RESPONDENT NO. 7 Exhibit P3 A TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 ISSUED BY RESPONDENT NO.7 IN CATEGORY NO. 345/2012 Exhibit P4 A TRUE COPY OF THE RELEVANT PORTION OF RANK LIST ISSUED BY RESPONDENT NO.7 DATED 14.07.2023 Exhibit P5 A TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 ISSUED BY RESPONDENT NO.7 IN CATEGORY NO. 350/2012 Exhibit P6 A TRUE COPY OF THE RELEVANT PORTION OF THE PROBABILITY LIST DATED 08.01.2025 ISSUED BY RESPONDENT NO. 7 FOR THE POST OF LDC IN RESPONDENT NO.6 Exhibit P7 A TRUE COPY OF THE PRINTOUT OF THE PETITIONER'S PROFILE IN THE WEBSITE OF RESPONDENT NO.7 Exhibit P8 A TRUE COPY OF THE CERTIFICATE DATED 10.09.2009 ISSUED BY THE CHAIRMAN, BOARD OF EXAMINATION, BHARATH SEVAK SAMAJ WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 57 2025:KER:19354 APPENDIX OF WP(C) 6913/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE CERTIFICATE DATED 02.09.2010 BEARING REGISTER NO. 410217 ISSUED BY THE DIRECTOR, CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY ALONG WITH THE STATEMENT OF MARKS OBTAINED BY THE PETITIONER Exhibit P2 TRUE COPY OF THE SYLLABUS OF THE DATA ENTRY COURSE AND OFFICE AUTOMATION COURSE.

Exhibit P3 A TRUE COPY OF THE COMMUNICATION DATED 30.07.2007 ISSUED BY THE 3RD RESPONDENT ALONG WITH ITS TYPED COPY AND ENGLISH TRANSLATION.

Exhibit P4 A TRUE COPY OF THE ORDER DATED 11.08.2011 BEARING G.O(P) NO.

24/2011/P&ARD ISSUED BY THE GOVERNMENT OF KERALA Exhibit P5 A TRUE COPY OF THE NOTIFICATION DATED 16.07.2012 BEARING CATEGORY NO. 345/2-12 ISSUED BY THE 3RD RESPONDENT Exhibit P6 . A TRUE COPY OF THE JUDGMENT DATED 01.08.2014 IN W.P(C) NO.

24279 OF 2012 RENDERED BY THIS HON'BLE COURT Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 24.02.2015 IN R.P NO. 884 OF 2014 PASSED BY THIS HON'BLE COURT.

Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 13.06.2022 IN W.A. NO. 1501 OF 2015 PASSED BY THIS HON'BLE COURT.

Exhibit P9 A TRUE COPY OF THE RANK LIST DATED 14.07.2023 BEARING NO.

588/2023/ER XIV ISSUED BY THE 3RD RESPONDENT Exhibit P10 A TRUE COPY OF THE JUDGMENT DATED 30.10.2023 IN W.P(C) NO.

23679 AND 19463 OF 2023 PASSED BY THIS HON'BLE COURT. Exhibit P11 A TRUE COPY OF THE JUDGMENT DATED 30.01.2024 IN W.A NO. 1941 AND 1945 OF 2023 PASSED BY THIS HON'BLE COURT. Exhibit P12 A TRUE COPY OF THE JUDGMENT DATED 04.11.2024 IN ANOOP M AND WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 58 2025:KER:19354 ORS. V. GIREESHKUMAR T.M AND ORS., (2024) 7 KHC 88 Exhibit P13 A TRUE COPY OF THE CANCELLATION NOTIFICATION DATED 22.11.2024 BEARING NO. XIV (2) 4537/2022/EW ISSUED BY THE 3RD RESPONDENT Exhibit P14 A TRUE COPY OF THE PROBABILITY LIST DATED 08.01.2025 ISSUED BY THE 3RD RESPONDENT Exhibit P15 A TRUE COPY OF THE RANK LIST DATED 29.01.2025 BEARING NO.

79/2025/ER XIV ISSUED BY THE 3RD RESPONDENT Exhibit P16 A TRUE COPY OF THE PETITIONER'S DASH BOARD ON THE WEBSITE MAINTAINED BY THE 3RD RESPONDENT Exhibit P17 A COPY OF THE REPRESENTATION DATED 15.01.2025 SUBMITTED BY THE PETITIONER ALONG WITH ITS ENGLISH TRANSLATION. Exhibit P18 A TRUE COPY OF THE CIRCULAR DATED 13.01.2025 ISSUED BY THE GOVERNMENT WITH ITS ENGLISH TRANSLATION.

WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 59 2025:KER:19354 APPENDIX OF WP(C) 7376/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE GAZETTE NOTIFICATION DATED 16.07.2012 PUBLISHED BY 3RD RESPONDENT Exhibit P2 A TRUE COPY OF CERTIFICATE OF DEGREE IN BACHELOR OF SCIENCE ISSUED BY MAHATMA GANDHI UNIVERSITY DATED 20.02.2007 Exhibit P3 A TRUE COPY OF CERTIFICATE IN DATA ENTRY AND SOFTWARE OPERATIONS WITH REGISTER NO. 90708 DATED 06.02.2023 ISSUED BY THE DIRECTOR OF THE 5TH RESPONDENT Exhibit P4 A TRUE COPY OF THE SYLLABUS FOR DATA ENTRY AND SOFTWARE OPERATIONS Exhibit P5 A TRUE COPY OF THE SYLLABUS FOR DATA ENTRY AND OFFICE AUTOMATION Exhibit P6 A TRUE COPY OF THE CERTIFICATE OF DEGREE IN BACHELOR OF SCIENCE ISSUED BY THE UNIVERSITY OF KERALA DATED 14.03.2007 Exhibit P7 A TRUE COPY OF CERTIFICATE OF DATA ENTRY AND SOFTWARE OPERATION ISSUED BY 5TH RESPONDENT WITH REGISTER NO. PETC- 499 DATED 07.06.2010 Exhibit P8 A TRUE COPY OF CERTIFICATE IN DEGREE OF BACHELOR OF COMMERCE DATED 24.01.1998 ISSUED BY UNIVERSITY OF KERALA Exhibit P9 A TRUE COPY OF CERTIFICATE OF DATA ENTRY AND SOFTWARE OPERATIONS WITH REGISTER NO. C-16429 DATED 11.06.1998 ISSUED BY DIRECTOR OF 5TH RESPONDENT Exhibit P10 A TRUE COPY OF NOTIFICATION PL NO. 37/2023/ERXIV DATED 03.06.2023 ISSUED BY THE 4TH RESPONDENT Exhibit P11 A TRUE COPY OF ONE TIME VERIFICATION CERTIFICATE ISSUED IN RESPECT OF THE 1ST PETITIONER Exhibit P12 A TRUE COPY OF ONE TIME VERIFICATION CERTIFICATE ISSUED IN WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 60 2025:KER:19354 RESPECT OF THE 2ND PETITIONER Exhibit P13 A TRUE COPY OF ONE TIME VERIFICATION CERTIFICATE ISSUED IN RESPECT OF THE 3RD PETITIONER Exhibit P14 A TRUE COPY OF RANKED LIST OF CANDIDATES FOUND SUITABLE BY THE 4TH RESPONDENT AND ARRANGED IN THE ORDER OF MERIT Exhibit P15 A TRUE COPY OF NOTIFICATION PL.NO.03/2025/ERXIV DATED 08.01.2025 ISSUED BY THE 4TH RESPONDENT Exhibit P16 A TRUE COPY OF NOTIFICATION NO. 79/2025/ERXIV UNDER CATEGORY NO. 345/2012 DATED 29.01.2025 ISSUED BY THE 4TH RESPONDENT WP(C) Nos.2047/2025, 2612/2025, 3188/2025, 3552/2025, 3646/2025, 4089/2025, 5351/2025, 5672/2025, 6381/2025, 6467/2025, 6913/2025, 7376/2025 61 2025:KER:19354 APPENDIX OF WP(C) 2047/2025 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE COMMUNITY CERTIFICATE ISSUED FROM THE PATTAMBI TALUK OFFICE DATED 01.04.2021 Exhibit P-2 TRUE COPY OF THE BA CERTIFICATE OF THE PETITIONER DATED 05.05.2005 ISSUED BY THE UNIVERSITY OF CALICUT Exhibit P-3 TRUE COPY OF THE CERTIFICATE IN COMPUTERIZED OFFICE MANAGEMENT WITH INTERNET ISSUED BY THE STED PROJECT UNDER THE GOVERNMENT OF KERALA SPONSORED BY THE KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION DATED 29.09.2003 Exhibit P-4 TRUE COPY OF THE GOVERNMENT LETTER NO. A1/102/2023-S & TD DATED 07.06.2023 WITH ENGLISH TRANSLATION Exhibit P-5 TRUE COPY OF THE GO ( MS ) NO.65/2024 WRD DATED 07.12.2024 ISSUED BY THE GOVERNMENT Exhibit P-6 TRUE COPY OF THE NOTIFICATION FOR THE POST OF LOWER DIVISION CLERK (CATEGORY NO. 345/2012) IN KERALA WATER AUTHORITY DATED 16.07.2012 Exhibit P-7 TRUE COPY OF THE RELEVANT PAGES OF THE PROFILE PAGES OF THE PETITIONER IN THE KERALA PUBLIC SERVICE COMMISSION Exhibit P-8 TRUE COPY OF THE JUDGMENT IN WA NO.1941/2023 DATED 30.01.2024 OF THIS HON'BLE COURT Exhibit P-9 TRUE COPY OF THE JUDGMENT OF THE SUPREME COURT IN SPECIAL LEAVE PETITION CIVIL NO.5077-5078 OF 2024 Exhibit P-10 TRUE COPY OF THE SHORT LIST IN CATEGORY NO.345/2012 DATED 08.01.2025 Exhibit P-11 TRUE COPY OF THE JUDGMENT IN CIVIL APPEAL NO.4846/2021 OF THE SUPREME COURT DATED 17.08.2021 Exhibit P-12 TRUE COPY OF THE SUBMISSION MADE BEFORE THE 5TH RESPONDENT DATED 13.01.2024 WITH ENGLISH TRANSLATION