Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(5)No Statute passed by the Executive Council shall be valid or shall come into force until assented to by the Chancellor.