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[Cites 0, Cited by 0] [Section 74(7)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(7)(d) in Kerala Factories Rules, 1957

(d)The hydrostatic test, pressure to be carried out for the purpose of this rule shall be 1.25 times the design pressure or 1.5 times the maximum permissible working pressure whichever is less.