Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(4) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (4)grant, renew, refuse, suspend or cancel licences to carry on a specified trade in the market yard;
