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[Cites 0, Cited by 0] [Section 355] [Entire Act]

State of Uttar Pradesh - Subsection

Section 355(1) in The General Rules (Civil), 1957

(1)An acquittance roll book (Form No. 11-B of the Financial Hand-Book, Volume V, Part I) a separate page being used for each month, names being ordinarily entered month after month in the same order.Note. - This register is kept only for peons, and other inferior servants who are not shown by name in the office copy of the pay bill. For the clerks, etc.. The office copy of the pay bill should be used as an acquittance roll, a separate column being made for the signature of the Munsarim.