Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1)(iv) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(iv)Each Farmers' Organisation shall draw up an operational plan which shall specify the quantity of water to be drawn on a fortnightly basis.