Meghalaya High Court
Shri. Bainsten G. Momin vs . State Of Meghalaya & Anr. on 7 December, 2018
Author: S.R. Sen
Bench: S.R. Sen
Serial No. 9
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 409 of 2018
Date of Order: 07.12.2018
Shri. Bainsten G. Momin Vs. State of Meghalaya & Anr.
Coram:
Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner(s) : Mrs. S. Bhattacharjee, Adv.
For the Respondent(s : Mr. H. Kharmih, GA. (For R 1)
None for R 2.
Learned counsel for the petitioner is present. Learned GA submits that the arrear of the petitioner has already been released.
List this matter after a week for further order.
(S.R. Sen) Judge Meghalaya 07.12.2018 "D. Nary, PS"