Calcutta High Court (Appellete Side)
Rubel Das vs Unknown on 12 November, 2014
Author: Sudip Ahluwalia
Bench: Sudip Ahluwalia
1 188 12.11.2014
CRM 14073 of 2014 BD Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 22nd September, 2014 in connection with Bhaktinagar Police Station Case No. 1099 of 2014 dated 01.08.2014 under Section 363/365/366A/376 of the Indian Penal Code.
In the matter of : Rubel Das.
.... Petitioner.
Mr. Subir Debnath, Mr. Debajit Kundu.
... For Petitioner.
Mr. Manjit Singh. Ld. P. P. Mr. Saryati Dutta.
... For State The petitioner is seeking bail in connection with a case relating to Bhaktinagar Police Station Case No. 1099 of 2014 dated 01.08.2014 under Section 363/365/366A/376 of the Indian Penal Code.
Heard learned advocate of both the parties. Considering the materials available in the case diary and specially considering the very tender age of the victim, we are not inclined to grant bail to the petitioner herein.
The application for bail is, thus, rejected at this stage.
Rejected (Pranab Kumar Chattopadhyay, J) (Sudip Ahluwalia, J) 2 3 188 12.11.2014 CRM 14073 of 2014 BD Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 22nd September, 2014 in connection with Bhaktinagar Police Station Case No. 1099 of 2014 dated 01.08.2014 under Section 363/365/366A/376 of the Indian Penal Code.
In the matter of : Rubel Das.
.... Petitioner.
Mr. Subir Debnath, Mr. Debajit Kundu.
... For Petitioner.
Mr. Manjit Singh. Ld. P. P. Mr. Saryati Dutta.
... For State The petitioner is seeking bail in connection with a case relating to Bhaktinagar Police Station Case No. 1099 of 2014 dated 01.08.2014 under Section 363/365/366A/376 of the Indian Penal Code.
Heard learned advocate of both the parties. Considering the materials available in the case diary and specially considering the very tender age of the victim, we Rejected are not inclined to grant bail to the petitioner herein.
The application for bail is, thus, rejected at this stage.
(Pranab Kumar Chattopadhyay, J) (Sudip Ahluwalia, J) 4