Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Union of India - Subsection Section 51(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)No unauthorised vessel (including aircraft) shall enter, pass, stay or operate in the safety zone, which has not been granted permission by the operator.
