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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(k) in Delhi Motor Vehicles Rules, 1993

(k)"Passenger" means for the purpose of the rules in chapter V, any person travelling in a public service vehicle other than the driver or the conductor or an employee of the permit holder while on duty;