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[Cites 0, Cited by 0] [Section 35A(4)] [Section 35A] [Entire Act]

Union of India - Subsection

Section 35A(4)(b) in Life Insurance Corporation of India (Staff) Regulations, 1960

(b)shares, debentures or other securities or cash including bank deposits inherited, owned or similarly accepted or acquired by him or held in his name;