Delhi High Court - Orders
Amazon.Com Nv Investment Holdings Llc vs Future Retail Limited & Ors on 12 February, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 7/2021, CM Nos.1301/2021, 1302/2021 &
1305/2021
AMAZON.COM NV INVESTMENT HOLDINGS LLC..... Appellant
Through: Mr. Rajiv Nayar, Sr. Adv. with
Mr. Anand S. Pathak, Mr. Vijay
Purohit, Mr. Shivam Pandey,
Ms. Samridhi, Mr. Varad
Choudhary, Mr. Vijayendra
Pratap Singh, Mr. A. Jha, Mr.
Chetan Chawla, Ms. Bhagya
Yadav, Mr. Tanmay & Ms.
Manjira Dasgupta, Advs.
Versus
FUTURE RETAIL LIMITED & ORS ..... Respondents
Through: Mr. Dayan Krishnan and Mr.
Ritin Rai, Sr. Advs. with Ms.
Smarika Singh, Ms. Yashna
Mehta and Mr. Aman Goyal,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 12.02.2024 List on 22.02.2024 before another bench, of which one of us (Vibhu Bakhru, J.) is not a member, subject to orders of Hon'ble the Acting Chief Justice.
VIBHU BAKHRU, J TARA VITASTA GANJU, J FEBRUARY 12, 2024 'gsr' Click here to check corrigendum, if any This is a digitally signed order.
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