Patna High Court - Orders
Sheela Devi @ Shila Devi vs The Union Of India Through The ... on 6 July, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.748 of 2022
In
Civil Writ Jurisdiction Case No.3285 of 2021
======================================================
Bibi Sakina Khatoon
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 694 of 2022
In
Civil Writ Jurisdiction Case No.14483 of 2021
======================================================
Santosh Kumar Sinha
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 696 of 2022
In
Civil Writ Jurisdiction Case No.7078 of 2021
======================================================
Md. Habibur Rahman
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 701 of 2022
In
Civil Writ Jurisdiction Case No.9382 of 2022
======================================================
Sanjay Bosak
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
2/100
with
Letters Patent Appeal No. 704 of 2022
In
Civil Writ Jurisdiction Case No.3780 of 2021
======================================================
Md. Tanzim Reza
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 713 of 2022
In
Civil Writ Jurisdiction Case No.6314 of 2021
======================================================
Seema Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 729 of 2022
In
Civil Writ Jurisdiction Case No.2349 of 2021
======================================================
Sadab Anwar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 731 of 2022
In
Civil Writ Jurisdiction Case No.3527 of 2021
======================================================
Nikhat Parween
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
3/100
Letters Patent Appeal No. 732 of 2022
In
Civil Writ Jurisdiction Case No.5538 of 2018
======================================================
Sunil Datt Ravidas
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 733 of 2022
In
Civil Writ Jurisdiction Case No.16937 of 2021
======================================================
Pushpak Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 736 of 2022
In
Civil Writ Jurisdiction Case No.3806 of 2021
======================================================
Gautam Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 737 of 2022
In
Civil Writ Jurisdiction Case No.2171 of 2021
======================================================
Jay Kumar Paswan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
4/100
Letters Patent Appeal No. 738 of 2022
In
Civil Writ Jurisdiction Case No.17237 of 2021
======================================================
Bibi Tabassum Khatoon
... ... Appellant/s
Versus
The Union of India represented through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 739 of 2022
In
Civil Writ Jurisdiction Case No.5185 of 2022
======================================================
Ajay Kumar Paswan
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 740 of 2022
In
Civil Writ Jurisdiction Case No.12104 of 2021
======================================================
Abhishek Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 743 of 2022
In
Civil Writ Jurisdiction Case No.20123 of 2021
======================================================
Pranesh Kumar
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
5/100
Letters Patent Appeal No. 750 of 2022
In
Civil Writ Jurisdiction Case No.3528 of 2021
======================================================
Ganesh Kumar Gautam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 751 of 2022
In
Civil Writ Jurisdiction Case No.15416 of 2021
======================================================
Rafat Parween
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 752 of 2022
In
Civil Writ Jurisdiction Case No.14006 of 2021
======================================================
Md. Zulfekar Ali
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 758 of 2022
In
Civil Writ Jurisdiction Case No.7568 of 2022
======================================================
Govind Prasad
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
6/100
Letters Patent Appeal No. 759 of 2022
In
Civil Writ Jurisdiction Case No.4735 of 2021
======================================================
Ravi Bhushan Prasad
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 761 of 2022
In
Civil Writ Jurisdiction Case No.17375 of 2021
======================================================
Savita Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 762 of 2022
In
Civil Writ Jurisdiction Case No.4982 of 2021
======================================================
Sujit Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 763 of 2022
In
Civil Writ Jurisdiction Case No.4128 of 2021
======================================================
Nayantara Kumari @ Nayan Tara Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
7/100
Letters Patent Appeal No. 764 of 2022
In
Civil Writ Jurisdiction Case No.3973 of 2021
======================================================
Nigara Sultana,
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 765 of 2022
In
Civil Writ Jurisdiction Case No.1926 of 2021
======================================================
Radhika Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 766 of 2022
In
Civil Writ Jurisdiction Case No.10607 of 2021
======================================================
Usha Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 768 of 2022
In
Civil Writ Jurisdiction Case No.4209 of 2021
======================================================
Vinod Kumar Ram
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
8/100
Letters Patent Appeal No. 769 of 2022
In
Civil Writ Jurisdiction Case No.2981 of 2021
======================================================
Naghma Khatoon
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 771 of 2022
In
Civil Writ Jurisdiction Case No.6742 of 2021
======================================================
Amir Raza
... ... Appellant/s
Versus
The Union of India through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 773 of 2022
In
Civil Writ Jurisdiction Case No.3997 of 2021
======================================================
Sultana Khatoon
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 774 of 2022
In
Civil Writ Jurisdiction Case No.12091 of 2021
======================================================
Reyasat Husain
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
9/100
Letters Patent Appeal No. 776 of 2022
In
Civil Writ Jurisdiction Case No.4594 of 2021
======================================================
Subi Parween
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 778 of 2022
In
Civil Writ Jurisdiction Case No.20946 of 2021
======================================================
Madan Chaturvedi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 779 of 2022
In
Civil Writ Jurisdiction Case No.13182 of 2021
======================================================
Sadaf Tabassum
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 782 of 2022
In
Civil Writ Jurisdiction Case No.4891 of 2021
======================================================
Md. Nier Rahman
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
10/100
Letters Patent Appeal No. 785 of 2022
In
Civil Writ Jurisdiction Case No.1940 of 2022
======================================================
Seema Lal
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 786 of 2022
In
Civil Writ Jurisdiction Case No.5860 of 2021
======================================================
Saroj Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 787 of 2022
In
Civil Writ Jurisdiction Case No.6619 of 2021
======================================================
Kumari Rubi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 788 of 2022
In
Civil Writ Jurisdiction Case No.3417 of 2021
======================================================
Abul Kalam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
11/100
Letters Patent Appeal No. 789 of 2022
In
Civil Writ Jurisdiction Case No.14884 of 2021
======================================================
Dropadi Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 792 of 2022
In
Civil Writ Jurisdiction Case No.6209 of 2021
======================================================
Priti Sinha
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 794 of 2022
In
Civil Writ Jurisdiction Case No.3308 of 2021
======================================================
Diwakar Kumar Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 795 of 2022
In
Civil Writ Jurisdiction Case No.2556 of 2021
======================================================
Ranjeet Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
12/100
Letters Patent Appeal No. 797 of 2022
In
Civil Writ Jurisdiction Case No.2816 of 2021
======================================================
Abhay Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 798 of 2022
In
Civil Writ Jurisdiction Case No.12182 of 2021
======================================================
Sanjeet Lal
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 800 of 2022
In
Civil Writ Jurisdiction Case No.3326 of 2021
======================================================
Mohammad Taiyab Ansari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 801 of 2022
In
Civil Writ Jurisdiction Case No.2528 of 2021
======================================================
Manish Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
13/100
Letters Patent Appeal No. 802 of 2022
In
Civil Writ Jurisdiction Case No.1486 of 2022
======================================================
Tarachand Ray
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 803 of 2022
In
Civil Writ Jurisdiction Case No.4329 of 2021
======================================================
Vijay Ray
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 804 of 2022
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Heena Dikshit
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 806 of 2022
In
Civil Writ Jurisdiction Case No.7936 of 2022
======================================================
Usha Sinha
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary cum Addl. Chief Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
14/100
Letters Patent Appeal No. 807 of 2022
In
Civil Writ Jurisdiction Case No.3590 of 2021
======================================================
Md. Irfanul Haque
... ... Appellant/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 4 of 2023
In
Civil Writ Jurisdiction Case No.2171 of 2021
======================================================
Pradeep Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 5 of 2023
In
Civil Writ Jurisdiction Case No.3029 of 2021
======================================================
Bibi Shabnam Ara
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 6 of 2023
In
Civil Writ Jurisdiction Case No.13182 of 2021
======================================================
Ved Prakash Chaudhary
... ... Appellant/s
Versus
The Union of India through the Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
15/100
Letters Patent Appeal No. 7 of 2023
In
Civil Writ Jurisdiction Case No.5869 of 2021
======================================================
Farhana Praveen
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 8 of 2023
In
Civil Writ Jurisdiction Case No.4439 of 2021
======================================================
Mamta Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 9 of 2023
In
Civil Writ Jurisdiction Case No.8789 of 2021
======================================================
Punam Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 11 of 2023
In
Civil Writ Jurisdiction Case No.3482 of 2021
======================================================
Kunti Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
16/100
Letters Patent Appeal No. 13 of 2023
In
Civil Writ Jurisdiction Case No.3660 of 2021
======================================================
Nilofer
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 14 of 2023
In
Civil Writ Jurisdiction Case No.5486 of 2021
======================================================
Rafat Romee,
... ... Appellant/s
Versus
The Union of India represented through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 16 of 2023
In
Civil Writ Jurisdiction Case No.8941 of 2022
======================================================
Sunita Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 17 of 2023
In
Civil Writ Jurisdiction Case No.7064 of 2021
======================================================
Bibi Wajeda Tabassum
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
17/100
Letters Patent Appeal No. 18 of 2023
In
Civil Writ Jurisdiction Case No.3402 of 2021
======================================================
Parmanand Das
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 19 of 2023
In
Civil Writ Jurisdiction Case No.2474 of 2021
======================================================
Noorjahan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 20 of 2023
In
Civil Writ Jurisdiction Case No.10704 of 2022
======================================================
Rubina Farhat
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 23 of 2023
In
Civil Writ Jurisdiction Case No.10055 of 2022
======================================================
Kumari Sushila
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
18/100
Letters Patent Appeal No. 24 of 2023
In
Civil Writ Jurisdiction Case No.17321 of 2021
======================================================
Rita Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 25 of 2023
In
Civil Writ Jurisdiction Case No.16721 of 2021
======================================================
Shahnaz Begum
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 26 of 2023
In
Civil Writ Jurisdiction Case No.3301 of 2021
======================================================
Ram Prasad Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 28 of 2023
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Ajay Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
19/100
Letters Patent Appeal No. 37 of 2023
In
Civil Writ Jurisdiction Case No.4105 of 2021
======================================================
Mohammad Mojeeb Alam @ Md. Mojeeb Alam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 38 of 2023
In
Civil Writ Jurisdiction Case No.4858 of 2021
======================================================
Suresh Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 39 of 2023
In
Civil Writ Jurisdiction Case No.8668 of 2022
======================================================
Indu Bhushan Kumar Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 40 of 2023
In
Civil Writ Jurisdiction Case No.3618 of 2021
======================================================
Shakuntala Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
20/100
Letters Patent Appeal No. 41 of 2023
In
Civil Writ Jurisdiction Case No.6579 of 2021
======================================================
Kumari Rupa
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary cum Additional Chief
Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 42 of 2023
In
Civil Writ Jurisdiction Case No.4823 of 2021
======================================================
Manoj Kumar Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 43 of 2023
In
Civil Writ Jurisdiction Case No.5756 of 2021
======================================================
Madhubala
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 44 of 2023
In
Civil Writ Jurisdiction Case No.7410 of 2022
======================================================
Rajesh Kumar Ram
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
21/100
Letters Patent Appeal No. 45 of 2023
In
Civil Writ Jurisdiction Case No.7410 of 2022
======================================================
Lalmani Singh
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 47 of 2023
In
Civil Writ Jurisdiction Case No.5805 of 2021
======================================================
Shila Devi
... ... Appellant/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 48 of 2023
In
Civil Writ Jurisdiction Case No.6522 of 2021
======================================================
Vijay Kumar Bimal
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 49 of 2023
In
Civil Writ Jurisdiction Case No.9928 of 2022
======================================================
Priyanka Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
22/100
Letters Patent Appeal No. 50 of 2023
In
Civil Writ Jurisdiction Case No.3174 of 2021
======================================================
Manju Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 51 of 2023
In
Civil Writ Jurisdiction Case No.5771 of 2021
======================================================
Sumit Kumar Jha
... ... Appellant/s
Versus
The State of Bihar through its Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 52 of 2023
In
Civil Writ Jurisdiction Case No.2981 of 2021
======================================================
Dharmendra Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 53 of 2023
In
Civil Writ Jurisdiction Case No.3285 of 2021
======================================================
Swati Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
23/100
Letters Patent Appeal No. 55 of 2023
In
Civil Writ Jurisdiction Case No.5789 of 2021
======================================================
Manishanand
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 56 of 2023
In
Civil Writ Jurisdiction Case No.18308 of 2021
======================================================
Abhishek Kumar Arun
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 57 of 2023
In
Civil Writ Jurisdiction Case No.2880 of 2021
======================================================
Hayat Jawed
... ... Appellant/s
Versus
The Union of India,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 58 of 2023
In
Civil Writ Jurisdiction Case No.2824 of 2021
======================================================
Babita
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
24/100
Letters Patent Appeal No. 61 of 2023
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Shila Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 62 of 2023
In
Civil Writ Jurisdiction Case No.13368 of 2021
======================================================
Usha Jha
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 63 of 2023
In
Civil Writ Jurisdiction Case No.5756 of 2021
======================================================
Udal Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 66 of 2023
In
Civil Writ Jurisdiction Case No.3044 of 2021
======================================================
Randhir Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
25/100
Letters Patent Appeal No. 68 of 2023
In
Civil Writ Jurisdiction Case No.3590 of 2021
======================================================
Rizwana Khatoon
... ... Appellant/s
Versus
The Union of India through Secretary (HRD)
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 69 of 2023
In
Civil Writ Jurisdiction Case No.5872 of 2021
======================================================
Kumari Rinki
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 70 of 2023
In
Civil Writ Jurisdiction Case No.4894 of 2021
======================================================
Rajesh Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 71 of 2023
In
Civil Writ Jurisdiction Case No.5206 of 2021
======================================================
Surendra Kumar
... ... Appellant/s
Versus
The State of Bihar.
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
26/100
Letters Patent Appeal No. 72 of 2023
In
Civil Writ Jurisdiction Case No.3157 of 2021
======================================================
Ram Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 73 of 2023
In
Civil Writ Jurisdiction Case No.4089 of 2021
======================================================
Navin Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 74 of 2023
In
Civil Writ Jurisdiction Case No.4938 of 2021
======================================================
Bibha Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 79 of 2023
In
Civil Writ Jurisdiction Case No.10182 of 2021
======================================================
Rinku Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
27/100
Letters Patent Appeal No. 80 of 2023
In
Civil Writ Jurisdiction Case No.1931 of 2022
======================================================
Anil Kumar Ranjan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 81 of 2023
In
Civil Writ Jurisdiction Case No.5307 of 2021
======================================================
Kamakhya Prasad
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 83 of 2023
In
Civil Writ Jurisdiction Case No.4297 of 2021
======================================================
Sadhana Kumari
... ... Appellant/s
Versus
The Union of India represented through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 85 of 2023
In
Civil Writ Jurisdiction Case No.5310 of 2021
======================================================
Md. Shahnawaz
... ... Appellant/s
Versus
The State of Bihar,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
28/100
Letters Patent Appeal No. 87 of 2023
In
Civil Writ Jurisdiction Case No.3829 of 2021
======================================================
Madhulika Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 88 of 2023
In
Civil Writ Jurisdiction Case No.2611 of 2021
======================================================
Md. Waqar Alam
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 89 of 2023
In
Civil Writ Jurisdiction Case No.3021 of 2021
======================================================
Sita Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 90 of 2023
In
Civil Writ Jurisdiction Case No.17415 of 2021
======================================================
Ravi Bhushan Mishra
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
29/100
Letters Patent Appeal No. 91 of 2023
In
Civil Writ Jurisdiction Case No.2529 of 2021
======================================================
Md. Mustafiz Alam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 92 of 2023
In
Civil Writ Jurisdiction Case No.10864 of 2021
======================================================
Shailendra Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 93 of 2023
In
Civil Writ Jurisdiction Case No.5969 of 2021
======================================================
Rinku Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 94 of 2023
In
Civil Writ Jurisdiction Case No.5337 of 2021
======================================================
Pramod Kumar
... ... Appellant/s
Versus
The State of Bihar through Principal Secretary cum Addl. Chief Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
30/100
Letters Patent Appeal No. 95 of 2023
In
Civil Writ Jurisdiction Case No.2877 of 2021
======================================================
Jugnu Kumari
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 96 of 2023
In
Civil Writ Jurisdiction Case No.3056 of 2021
======================================================
Sigheshwar Mahto
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 97 of 2023
In
Civil Writ Jurisdiction Case No.15346 of 2021
======================================================
Surendra Chaudhary
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 98 of 2023
In
Civil Writ Jurisdiction Case No.1172 of 2022
======================================================
Amar Kumar Sah
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
31/100
Letters Patent Appeal No. 99 of 2023
In
Civil Writ Jurisdiction Case No.3665 of 2021
======================================================
Nikhat Parween
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary cum Additional Chief
Secretary
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 100 of 2023
In
Civil Writ Jurisdiction Case No.2795 of 2021
======================================================
Ambuj Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 101 of 2023
In
Civil Writ Jurisdiction Case No.10731 of 2022
======================================================
Jyoti Kumar Arya
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 102 of 2023
In
Civil Writ Jurisdiction Case No.15118 of 2021
======================================================
Md. Injil
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
32/100
Letters Patent Appeal No. 103 of 2023
In
Civil Writ Jurisdiction Case No.5170 of 2021
======================================================
Arvind Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 104 of 2023
In
Civil Writ Jurisdiction Case No.12932 of 2021
======================================================
Kumari Kanju Rani
... ... Appellant/s
Versus
The State of Bihar, through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 105 of 2023
In
Civil Writ Jurisdiction Case No.14290 of 2021
======================================================
Shabnam Sultana
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 107 of 2023
In
Civil Writ Jurisdiction Case No.6742 of 2021
======================================================
Kiran Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
33/100
Letters Patent Appeal No. 108 of 2023
In
Civil Writ Jurisdiction Case No.5789 of 2021
======================================================
Rizwana Khatoon @ Rizwana Khatun
... ... Appellant/s
Versus
The State of Bihar through its Secretary
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 109 of 2023
In
Civil Writ Jurisdiction Case No.5313 of 2021
======================================================
Rajendra Prasad Akela
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 110 of 2023
In
Civil Writ Jurisdiction Case No.6816 of 2021
======================================================
Gunjan Kumari
... ... Appellant/s
Versus
The Union of India,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 112 of 2023
In
Civil Writ Jurisdiction Case No.5771 of 2021
======================================================
Rekha Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
34/100
Letters Patent Appeal No. 113 of 2023
In
Civil Writ Jurisdiction Case No.5533 of 2021
======================================================
Manoj Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 115 of 2023
In
Civil Writ Jurisdiction Case No.2533 of 2021
======================================================
Vidyarthi Prasad
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 121 of 2023
In
Civil Writ Jurisdiction Case No.4311 of 2021
======================================================
Akhtari Khatoon
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 122 of 2023
In
Civil Writ Jurisdiction Case No.15547 of 2021
======================================================
Rokhsana Khatoon
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
35/100
Letters Patent Appeal No. 123 of 2023
In
Civil Writ Jurisdiction Case No.173 of 2022
======================================================
Shobha Rani Rai
... ... Appellant/s
Versus
The Union of India represented through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 124 of 2023
In
Civil Writ Jurisdiction Case No.13904 of 2021
======================================================
Dimpu Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 125 of 2023
In
Civil Writ Jurisdiction Case No.4471 of 2021
======================================================
Hari Narayan Kumar,
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 128 of 2023
In
Civil Writ Jurisdiction Case No.6269 of 2021
======================================================
Umesh Kumar Chaudhary @ Umesh Kumar Choudhary
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
36/100
Letters Patent Appeal No. 131 of 2023
In
Civil Writ Jurisdiction Case No.7410 of 2022
======================================================
Md. Wazir
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 132 of 2023
In
Civil Writ Jurisdiction Case No.16789 of 2021
======================================================
Raj Hans Raj
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 133 of 2023
In
Civil Writ Jurisdiction Case No.4387 of 2021
======================================================
Gaytri Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 135 of 2023
In
Civil Writ Jurisdiction Case No.3765 of 2021
======================================================
Kumari Manju Sugam
... ... Appellant/s
Versus
The State of Bihar through its Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
37/100
Letters Patent Appeal No. 136 of 2023
In
Civil Writ Jurisdiction Case No.4221 of 2021
======================================================
Asia Praveen @ Asia Pra. @ Asia Parveen
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 138 of 2023
In
Civil Writ Jurisdiction Case No.6227 of 2021
======================================================
Pinki Das
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 144 of 2023
In
Civil Writ Jurisdiction Case No.4297 of 2021
======================================================
Shambhu Chaudhary
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 145 of 2023
In
Civil Writ Jurisdiction Case No.9772 of 2022
======================================================
Sudhanshu Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
38/100
Letters Patent Appeal No. 146 of 2023
In
Civil Writ Jurisdiction Case No.13763 of 2021
======================================================
Avinash Ranjan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 148 of 2023
In
Civil Writ Jurisdiction Case No.14165 of 2021
======================================================
Suresh Baitha
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 149 of 2023
In
Civil Writ Jurisdiction Case No.4469 of 2021
======================================================
Jitendra Kumar Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 150 of 2023
In
Civil Writ Jurisdiction Case No.6073 of 2021
======================================================
Kailash Chodhary
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
39/100
Letters Patent Appeal No. 151 of 2023
In
Civil Writ Jurisdiction Case No.13795 of 2021
======================================================
Moni Kumari
... ... Appellant/s
Versus
The State of Bihar through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 152 of 2023
In
Civil Writ Jurisdiction Case No.13700 of 2021
======================================================
Ghanshyam Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 153 of 2023
In
Civil Writ Jurisdiction Case No.10554 of 2022
======================================================
Pinki Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 154 of 2023
In
Civil Writ Jurisdiction Case No.3765 of 2021
======================================================
Kavita Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
40/100
Letters Patent Appeal No. 155 of 2023
In
Civil Writ Jurisdiction Case No.4633 of 2021
======================================================
Gita Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 160 of 2023
In
Civil Writ Jurisdiction Case No.4706 of 2021
======================================================
Awantika Singh
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary cum Additional Chief
Secretary
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 161 of 2023
In
Civil Writ Jurisdiction Case No.6100 of 2022
======================================================
Mahesh Prasad Mahto
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 162 of 2023
In
Civil Writ Jurisdiction Case No.14830 of 2021
======================================================
Sudha Kumari
... ... Appellant/s
Versus
The State of Bihar through Principal Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
41/100
Letters Patent Appeal No. 165 of 2023
In
Civil Writ Jurisdiction Case No.1227 of 2022
======================================================
Rakesh Kumar Ray
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 166 of 2023
In
Civil Writ Jurisdiction Case No.13424 of 2021
======================================================
Dinesh Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 167 of 2023
In
Civil Writ Jurisdiction Case No.1550 of 2022
======================================================
Savita Ray
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 168 of 2023
In
Civil Writ Jurisdiction Case No.6489 of 2021
======================================================
Shanti Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
42/100
Letters Patent Appeal No. 169 of 2023
In
Civil Writ Jurisdiction Case No.10408 of 2022
======================================================
Sanjay Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 173 of 2023
In
Civil Writ Jurisdiction Case No.3389 of 2021
======================================================
Pushpa Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 176 of 2023
In
Civil Writ Jurisdiction Case No.7332 of 2022
======================================================
Kanchan Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 180 of 2023
In
Civil Writ Jurisdiction Case No.5789 of 2021
======================================================
Anju Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
43/100
Letters Patent Appeal No. 181 of 2023
In
Civil Writ Jurisdiction Case No.7333 of 2022
======================================================
Renu Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 183 of 2023
In
Civil Writ Jurisdiction Case No.2361 of 2022
======================================================
Maya Kumari Sinha
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 184 of 2023
In
Civil Writ Jurisdiction Case No.20218 of 2021
======================================================
Madhu Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 185 of 2023
In
Civil Writ Jurisdiction Case No.7186 of 2021
======================================================
Ragini Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
44/100
Letters Patent Appeal No. 189 of 2023
In
Civil Writ Jurisdiction Case No.9069 of 2022
======================================================
Arvind Kumar Pathak
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 190 of 2023
In
Civil Writ Jurisdiction Case No.7078 of 2022
======================================================
Tabassum Khatoon
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 191 of 2023
In
Civil Writ Jurisdiction Case No.3601 of 2021
======================================================
Rajesh Paswan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 193 of 2023
In
Civil Writ Jurisdiction Case No.13668 of 2021
======================================================
Kabita Kuwar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
45/100
Letters Patent Appeal No. 194 of 2023
In
Civil Writ Jurisdiction Case No.4344 of 2021
======================================================
Sunita Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 195 of 2023
In
Civil Writ Jurisdiction Case No.12024 of 2021
======================================================
Nasiba Tarannum
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 196 of 2023
In
Civil Writ Jurisdiction Case No.7154 of 2022
======================================================
Harishchandra Murmu @ Harishchandra Murmur
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 197 of 2023
In
Civil Writ Jurisdiction Case No.3601 of 2021
======================================================
Sufia Khatoon
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
46/100
Letters Patent Appeal No. 201 of 2023
In
Civil Writ Jurisdiction Case No.357 of 2022
======================================================
Rajesh Kumar Sinha
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 202 of 2023
In
Civil Writ Jurisdiction Case No.7802 of 2021
======================================================
Soumitra Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 203 of 2023
In
Civil Writ Jurisdiction Case No.12093 of 2021
======================================================
Jai Prakash Kumar Yadav
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 204 of 2023
In
Civil Writ Jurisdiction Case No.5906 of 2021
======================================================
Raj Kishore Pandey
... ... Appellant/s
Versus
The Union of India through the Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
47/100
Letters Patent Appeal No. 205 of 2023
In
Civil Writ Jurisdiction Case No.7996 of 2021
======================================================
Jagulal Manjhi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 206 of 2023
In
Civil Writ Jurisdiction Case No.6137 of 2021
======================================================
Munni Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 207 of 2023
In
Civil Writ Jurisdiction Case No.12936 of 2021
======================================================
Dhananjay Kumar Singh
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 208 of 2023
In
Civil Writ Jurisdiction Case No.6029 of 2021
======================================================
Kiran Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
48/100
Letters Patent Appeal No. 209 of 2023
In
Civil Writ Jurisdiction Case No.11790 of 2021
======================================================
Ram Naresh Sahani
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 211 of 2023
In
Civil Writ Jurisdiction Case No.5123 of 2021
======================================================
Santosh Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 213 of 2023
In
Civil Writ Jurisdiction Case No.10081 of 2022
======================================================
Krishna Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 214 of 2023
In
Civil Writ Jurisdiction Case No.6271 of 2022
======================================================
Rana Pratap Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
49/100
Letters Patent Appeal No. 218 of 2023
In
Civil Writ Jurisdiction Case No.6573 of 2021
======================================================
Durga Devi
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 222 of 2023
In
Civil Writ Jurisdiction Case No.10645 of 2022
======================================================
Pappu Kumar Chaudhary
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 223 of 2023
In
Civil Writ Jurisdiction Case No.4764 of 2021
======================================================
Hriday Narayan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 224 of 2023
In
Civil Writ Jurisdiction Case No.6597 of 2021
======================================================
Manoj Kumar Sharma
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
50/100
Letters Patent Appeal No. 228 of 2023
In
Civil Writ Jurisdiction Case No.16214 of 2019
======================================================
Kumari Rajni Sinha
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 229 of 2023
In
Civil Writ Jurisdiction Case No.6748 of 2021
======================================================
Abida Nomani @ Avida Nomari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 231 of 2023
In
Civil Writ Jurisdiction Case No.4203 of 2021
======================================================
Md. Ashfaque Alam
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 232 of 2023
In
Civil Writ Jurisdiction Case No.8281 of 2022
======================================================
Devanand
... ... Appellant/s
Versus
The Union of India represented through the Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
51/100
Letters Patent Appeal No. 233 of 2023
In
Civil Writ Jurisdiction Case No.9171 of 2022
======================================================
Kunti Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 234 of 2023
In
Civil Writ Jurisdiction Case No.13234 of 2021
======================================================
Renu Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 236 of 2023
In
Civil Writ Jurisdiction Case No.9178 of 2022
======================================================
Bibhu Kumar Sonu
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 237 of 2023
In
Civil Writ Jurisdiction Case No.7258 of 2022
======================================================
Rinkee Kumari
... ... Appellant/s
Versus
The Union of India through the Human Resources Department,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
52/100
Letters Patent Appeal No. 238 of 2023
In
Civil Writ Jurisdiction Case No.12331 of 2021
======================================================
Sanjeev Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 240 of 2023
In
Civil Writ Jurisdiction Case No.24799 of 2019
======================================================
Prabhat Kumar Pankaj
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 241 of 2023
In
Civil Writ Jurisdiction Case No.2902 of 2021
======================================================
Lalita Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 242 of 2023
In
Civil Writ Jurisdiction Case No.11759 of 2022
======================================================
Ramesh Sada
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
53/100
Letters Patent Appeal No. 243 of 2023
In
Civil Writ Jurisdiction Case No.5771 of 2021
======================================================
Rabiya Basari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 244 of 2023
In
Civil Writ Jurisdiction Case No.3765 of 2021
======================================================
Amresh Kumar Sada
... ... Appellant/s
Versus
The State of Bihar through its Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 245 of 2023
In
Civil Writ Jurisdiction Case No.7543 of 2021
======================================================
Geeta Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 246 of 2023
In
Civil Writ Jurisdiction Case No.3157 of 2021
======================================================
Moti Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
54/100
Letters Patent Appeal No. 247 of 2023
In
Civil Writ Jurisdiction Case No.5261 of 2021
======================================================
Nilam Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 249 of 2023
In
Civil Writ Jurisdiction Case No.6072 of 2021
======================================================
Ajit Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 253 of 2023
In
Civil Writ Jurisdiction Case No.7178 of 2022
======================================================
Sanju Chaurasia
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 254 of 2023
In
Civil Writ Jurisdiction Case No.5789 of 2021
======================================================
Rani Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
55/100
Letters Patent Appeal No. 255 of 2023
In
Civil Writ Jurisdiction Case No.7333 of 2022
======================================================
Haridyal Paswan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 256 of 2023
In
Civil Writ Jurisdiction Case No.9928 of 2022
======================================================
Shahina Khatoon
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 257 of 2023
In
Civil Writ Jurisdiction Case No.10231 of 2021
======================================================
Ajay Kumar Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 258 of 2023
In
Civil Writ Jurisdiction Case No.9899 of 2022
======================================================
Sangita Bharti
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
56/100
Letters Patent Appeal No. 259 of 2023
In
Civil Writ Jurisdiction Case No.5789 of 2021
======================================================
Md. Noor Alam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 260 of 2023
In
Civil Writ Jurisdiction Case No.20776 of 2021
======================================================
Nishant Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 264 of 2023
In
Civil Writ Jurisdiction Case No.3504 of 2021
======================================================
Saiyada Parween
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary cum Additional Chief
Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 266 of 2023
In
Civil Writ Jurisdiction Case No.8812 of 2022
======================================================
Ahmad Anwarul Haque Khan
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
57/100
Letters Patent Appeal No. 267 of 2023
In
Civil Writ Jurisdiction Case No.5452 of 2022
======================================================
Punam Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 269 of 2023
In
Civil Writ Jurisdiction Case No.6816 of 2021
======================================================
Sujeet Kumar Singh
... ... Appellant/s
Versus
The Union of India represented through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 270 of 2023
In
Civil Writ Jurisdiction Case No.4089 of 2021
======================================================
Shakir Ali
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 272 of 2023
In
Civil Writ Jurisdiction Case No.4471 of 2021
======================================================
Phul Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
58/100
Letters Patent Appeal No. 273 of 2023
In
Civil Writ Jurisdiction Case No.10668 of 2022
======================================================
Neelam Anand
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 274 of 2023
In
Civil Writ Jurisdiction Case No.3157 of 2021
======================================================
Shah Jahan Khatoon
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 276 of 2023
In
Civil Writ Jurisdiction Case No.2942 of 2021
======================================================
Ajay Ranjan
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 277 of 2023
In
Civil Writ Jurisdiction Case No.3987 of 2021
======================================================
Rekha Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
59/100
Letters Patent Appeal No. 278 of 2023
In
Civil Writ Jurisdiction Case No.14556 of 2021
======================================================
Shashikant Kumar
... ... Appellant/s
Versus
The State of Bihar through its Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 279 of 2023
In
Civil Writ Jurisdiction Case No.2438 of 2022
======================================================
Gunjan Kumar Choudhary
... ... Appellant/s
Versus
The State of Bihar through the Chief Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 280 of 2023
In
Civil Writ Jurisdiction Case No.3013 of 2021
======================================================
Arun Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 284 of 2023
In
Civil Writ Jurisdiction Case No.1734 of 2022
======================================================
Bidanti Kumari @ Bidanti Devi @ Bidanti Kumari Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
60/100
Letters Patent Appeal No. 285 of 2023
In
Civil Writ Jurisdiction Case No.16790 of 2021
======================================================
Anita Kumari
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 286 of 2023
In
Civil Writ Jurisdiction Case No.5595 of 2021
======================================================
Sabita Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 287 of 2023
In
Civil Writ Jurisdiction Case No.3527 of 2021
======================================================
Bibi Sajeda Tabassum
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 292 of 2023
In
Civil Writ Jurisdiction Case No.2643 of 2021
======================================================
Gautam Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
61/100
Letters Patent Appeal No. 294 of 2023
In
Civil Writ Jurisdiction Case No.2858 of 2021
======================================================
Archana Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 296 of 2023
In
Civil Writ Jurisdiction Case No.3765 of 2021
======================================================
Chandan Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 297 of 2023
In
Civil Writ Jurisdiction Case No.5789 of 2021
======================================================
Pinki Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 298 of 2023
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Kanchan Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
62/100
Letters Patent Appeal No. 302 of 2023
In
Civil Writ Jurisdiction Case No.3543 of 2021
======================================================
Sharawan Kumar Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 303 of 2023
In
Civil Writ Jurisdiction Case No.4329 of 2021
======================================================
Runa Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 304 of 2023
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Shiv Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 309 of 2023
In
Civil Writ Jurisdiction Case No.12221 of 2021
======================================================
Ajeet Kumar Ram
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
63/100
Letters Patent Appeal No. 313 of 2023
In
Civil Writ Jurisdiction Case No.5889 of 2021
======================================================
Priyanshi Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 314 of 2023
In
Civil Writ Jurisdiction Case No.4387 of 2021
======================================================
Geeta Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 315 of 2023
In
Civil Writ Jurisdiction Case No.2243 of 2022
======================================================
Navin Pramod
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 318 of 2023
In
Civil Writ Jurisdiction Case No.2057 of 2021
======================================================
Ruby Kumari
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
64/100
Letters Patent Appeal No. 319 of 2023
In
Civil Writ Jurisdiction Case No.19462 of 2021
======================================================
Sitesh Kumar
... ... Appellant/s
Versus
The State of Bihar through its Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 320 of 2023
In
Civil Writ Jurisdiction Case No.5987 of 2021
======================================================
Rajeshwar Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 321 of 2023
In
Civil Writ Jurisdiction Case No.3689 of 2021
======================================================
Sangita Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 322 of 2023
In
Civil Writ Jurisdiction Case No.4938 of 2021
======================================================
Razia Bano
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
65/100
Letters Patent Appeal No. 323 of 2023
In
Civil Writ Jurisdiction Case No.2887 of 2021
======================================================
Ammara Jabin @ Ammara Jabin
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 324 of 2023
In
Civil Writ Jurisdiction Case No.2816 of 2021
======================================================
Navin Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 327 of 2023
In
Civil Writ Jurisdiction Case No.7481 of 2021
======================================================
Nishi Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 329 of 2023
In
Civil Writ Jurisdiction Case No.11979 of 2021
======================================================
Dinesh Manjhi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
66/100
Letters Patent Appeal No. 330 of 2023
In
Civil Writ Jurisdiction Case No.12296 of 2022
======================================================
Priya Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 331 of 2023
In
Civil Writ Jurisdiction Case No.5695 of 2022
======================================================
Nishant Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 334 of 2023
In
Civil Writ Jurisdiction Case No.2824 of 2021
======================================================
Ujjawal Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 335 of 2023
In
Civil Writ Jurisdiction Case No.5771 of 2021
======================================================
Prema Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
67/100
Letters Patent Appeal No. 341 of 2023
In
Civil Writ Jurisdiction Case No.15251 of 2021
======================================================
Gita Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 345 of 2023
In
Civil Writ Jurisdiction Case No.3308 of 2021
======================================================
Ganesh Thakur
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 347 of 2023
In
Civil Writ Jurisdiction Case No.8668 of 2022
======================================================
Manoj Kumar
... ... Appellant/s
Versus
Indu Bhushan Kumar Singh
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 351 of 2023
In
Civil Writ Jurisdiction Case No.5866 of 2021
======================================================
Kumari Amrita @ Amrita
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
68/100
Letters Patent Appeal No. 352 of 2023
In
Civil Writ Jurisdiction Case No.6816 of 2021
======================================================
Rukhsana Khatoon
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 353 of 2023
In
Civil Writ Jurisdiction Case No.16854 of 2021
======================================================
Rajeev Kamal
... ... Appellant/s
Versus
The State of Bihar through the Principle Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 355 of 2023
In
Civil Writ Jurisdiction Case No.4297 of 2021
======================================================
Punam Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 358 of 2023
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Bibi Rukhsana Khatoon
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
69/100
Letters Patent Appeal No. 359 of 2023
In
Civil Writ Jurisdiction Case No.2880 of 2021
======================================================
Sanjay Nath Jha
... ... Appellant/s
Versus
The Union of india through the Human Resources Department,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 360 of 2023
In
Civil Writ Jurisdiction Case No.8198 of 2022
======================================================
Manoj Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 361 of 2023
In
Civil Writ Jurisdiction Case No.11739 of 2021
======================================================
Sangeeta Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 362 of 2023
In
Civil Writ Jurisdiction Case No.2731 of 2022
======================================================
Vinay Kumar Tiwari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
70/100
Letters Patent Appeal No. 364 of 2023
In
Civil Writ Jurisdiction Case No.9762 of 2022
======================================================
Nagma Akthar
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 365 of 2023
In
Civil Writ Jurisdiction Case No.5208 of 2021
======================================================
Najana Parween
... ... Appellant/s
Versus
That Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 366 of 2023
In
Civil Writ Jurisdiction Case No.5486 of 2021
======================================================
Veena Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 368 of 2023
In
Civil Writ Jurisdiction Case No.5898 of 2021
======================================================
Md. Shakil Ahmad
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
71/100
Letters Patent Appeal No. 372 of 2023
In
Civil Writ Jurisdiction Case No.6522 of 2021
======================================================
Rekha Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 373 of 2023
In
Civil Writ Jurisdiction Case No.4089 of 2021
======================================================
Kausari Begam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 374 of 2023
In
Civil Writ Jurisdiction Case No.16214 of 2019
======================================================
Md. Ataur Rahman
... ... Appellant/s
Versus
The Union of India through the Human Resources Department,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 375 of 2023
In
Civil Writ Jurisdiction Case No.13941 of 2021
======================================================
Manas Das
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
72/100
Letters Patent Appeal No. 378 of 2023
In
Civil Writ Jurisdiction Case No.5892 of 2021
======================================================
Pratima Pritam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 382 of 2023
In
Civil Writ Jurisdiction Case No.4290 of 2021
======================================================
Heera Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 383 of 2023
In
Civil Writ Jurisdiction Case No.14176 of 2021
======================================================
Harshwardhan Mani
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 384 of 2023
In
Civil Writ Jurisdiction Case No.3181 of 2021
======================================================
Rekha Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
73/100
Letters Patent Appeal No. 385 of 2023
In
Civil Writ Jurisdiction Case No.2196 of 2022
======================================================
Kamala Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 391 of 2023
In
Civil Writ Jurisdiction Case No.6729 of 2022
======================================================
Md. Murshid Alam
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 394 of 2023
In
Civil Writ Jurisdiction Case No.11328 of 2021
======================================================
Saera Bano
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 403 of 2023
In
Civil Writ Jurisdiction Case No.5942 of 2021
======================================================
Kiran Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
74/100
Letters Patent Appeal No. 404 of 2023
In
Civil Writ Jurisdiction Case No.12024 of 2021
======================================================
Tanmayee Sarkar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 407 of 2023
In
Civil Writ Jurisdiction Case No.6209 of 2021
======================================================
Pawan Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 409 of 2023
In
Civil Writ Jurisdiction Case No.10078 of 2022
======================================================
Moni Shrivastav
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 416 of 2023
In
Civil Writ Jurisdiction Case No.2500 of 2022
======================================================
Ajay Kumar Tripathi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
75/100
Letters Patent Appeal No. 419 of 2023
In
Civil Writ Jurisdiction Case No.10604 of 2022
======================================================
Madhu Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 421 of 2023
In
Civil Writ Jurisdiction Case No.7222 of 2021
======================================================
Arbind Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 424 of 2023
In
Civil Writ Jurisdiction Case No.5595 of 2021
======================================================
Sabirun Khatoon
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 431 of 2023
In
Civil Writ Jurisdiction Case No.4996 of 2021
======================================================
Bharti Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
76/100
Letters Patent Appeal No. 433 of 2023
In
Civil Writ Jurisdiction Case No.13589 of 2022
======================================================
Indra Devi @ Indira Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 438 of 2023
In
Civil Writ Jurisdiction Case No.5185 of 2022
======================================================
Kiran Devi
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 443 of 2023
In
Civil Writ Jurisdiction Case No.13149 of 2021
======================================================
Indra Kala Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 465 of 2023
In
Civil Writ Jurisdiction Case No.5929 of 2021
======================================================
Neelam Kumari
... ... Appellant/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
77/100
Letters Patent Appeal No. 471 of 2023
In
Civil Writ Jurisdiction Case No.6930 of 2021
======================================================
Gita Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 474 of 2023
In
Civil Writ Jurisdiction Case No.5779 of 2021
======================================================
Baby Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 482 of 2023
In
Civil Writ Jurisdiction Case No.7622 of 2021
======================================================
Dilip Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 487 of 2023
In
Civil Writ Jurisdiction Case No.9476 of 2022
======================================================
Prakash Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
78/100
Letters Patent Appeal No. 491 of 2023
In
Civil Writ Jurisdiction Case No.2942 of 2021
======================================================
Amit Kumar Sinha
... ... Appellant/s
Versus
The Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 492 of 2023
In
Civil Writ Jurisdiction Case No.3285 of 2021
======================================================
Nutan Kumari
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 495 of 2023
In
Civil Writ Jurisdiction Case No.11007 of 2022
======================================================
Jai Raj Gautam
... ... Appellant/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 496 of 2023
In
Civil Writ Jurisdiction Case No.3644 of 2021
======================================================
Manju Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
79/100
Letters Patent Appeal No. 501 of 2023
In
Civil Writ Jurisdiction Case No.6093 of 2021
======================================================
Dharmvir Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 506 of 2023
In
Civil Writ Jurisdiction Case No.3646 of 2021
======================================================
Kalpana Kumari
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 529 of 2023
In
Civil Writ Jurisdiction Case No.6168 of 2021
======================================================
Sheela Devi @ Shila Devi
... ... Appellant/s
Versus
The Union of India through the Secretary,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 535 of 2023
In
Civil Writ Jurisdiction Case No.2550 of 2021
======================================================
Veena Bharti
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
80/100
Letters Patent Appeal No. 538 of 2023
In
Civil Writ Jurisdiction Case No.10349 of 2021
======================================================
Shushila Sinha
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 544 of 2023
In
Civil Writ Jurisdiction Case No.6392 of 2022
======================================================
Najmetul Fatma
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 545 of 2023
In
Civil Writ Jurisdiction Case No.14859 of 2021
======================================================
Ranjana Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 553 of 2023
In
Civil Writ Jurisdiction Case No.19825 of 2021
======================================================
Navin Kumar
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
81/100
Letters Patent Appeal No. 562 of 2023
In
Civil Writ Jurisdiction Case No.9226 of 2022
======================================================
Ramesh Ray
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 563 of 2023
In
Civil Writ Jurisdiction Case No.14639 of 2021
======================================================
Deo Narayan Sah
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 752 of 2023
In
Civil Writ Jurisdiction Case No.8351 of 2020
======================================================
Yashwant Kumar @ Yeshwant Kumar
... ... Appellant/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4339 of 2023
======================================================
Sagar Kumar
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5613 of 2023
======================================================
Md. Prawej Hyat
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
82/100
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5616 of 2023
======================================================
Manju Kumari
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6645 of 2023
======================================================
Vijay Kumar
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7186 of 2023
======================================================
Archna Devi
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7462 of 2023
======================================================
Ravi Raj
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 748 of 2022)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
83/100
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 694 of 2022)
For the Appellant/s : Mr.Sanjeev Kumar Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 696 of 2022)
For the Appellant/s : Mr.Abdul Wadood
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 701 of 2022)
For the Appellant/s : Mr.Vinay Krishna Tripthy
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
For the NCTE : Mr. Sunil Kumar Singh, Advocate
(In Letters Patent Appeal No. 704 of 2022)
For the Appellant/s : Mr.Bhola Prasad
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 713 of 2022)
For the Appellant/s : Mr.Rajesh Kumar Sharma
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 729 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 731 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 732 of 2022)
For the Appellant/s : Mr.Rajesh Mohan
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 733 of 2022)
For the Appellant/s : Mr.Rajendra Kumar Jain
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 736 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 737 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 738 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 739 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 740 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 743 of 2022)
For the Appellant/s : Mr.Rajendra Kumar Jain
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 750 of 2022)
For the Appellant/s : Mr.Jagdish Prasad Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 751 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 752 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
84/100
(In Letters Patent Appeal No. 758 of 2022)
For the Appellant/s : Mr.Mukesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 759 of 2022)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 761 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 762 of 2022)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 763 of 2022)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 764 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 765 of 2022)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 766 of 2022)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 768 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 769 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 771 of 2022)
For the Appellant/s : Mr.Ranjan Kumar Srivastava
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 773 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 774 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 776 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 778 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 779 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 782 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 785 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 786 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
85/100
(In Letters Patent Appeal No. 787 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 788 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 789 of 2022)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 792 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 794 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 795 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 797 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 798 of 2022)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 800 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 801 of 2022)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 802 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 803 of 2022)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 804 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 806 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 807 of 2022)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 4 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 5 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 6 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 7 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
86/100
(In Letters Patent Appeal No. 8 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 9 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 11 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 13 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 14 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 16 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 17 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 18 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 19 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 20 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 23 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 24 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 25 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 26 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 28 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 37 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 38 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 39 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 40 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
87/100
(In Letters Patent Appeal No. 41 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 42 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 43 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Pawan Kumar (A.C. To A.G.)
(In Letters Patent Appeal No. 44 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 45 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 47 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 48 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 49 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 50 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 51 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 52 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 53 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 55 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 56 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 57 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 58 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 61 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 62 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 63 of 2023)
For the Appellant/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
88/100
(In Letters Patent Appeal No. 66 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 68 of 2023)
For the Appellant/s : Mr.Prafull Chandra Jha
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 69 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga )
(In Letters Patent Appeal No. 70 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 71 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 72 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 73 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 74 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 79 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 80 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 81 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt.Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 83 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt.Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 85 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 87 of 2023)
For the Appellant/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 88 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 89 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 90 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 91 of 2023)
For the Appellant/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 92 of 2023)
For the Appellant/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
89/100
(In Letters Patent Appeal No. 93 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 94 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 95 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 96 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 97 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 98 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 99 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 100 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 101 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 102 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 103 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 104 of 2023)
For the Appellant/s : Mr.Arun Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 105 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 107 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 108 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 109 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 110 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 112 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 113 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
90/100
(In Letters Patent Appeal No. 115 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh (Aag13)
(In Letters Patent Appeal No. 121 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 122 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 123 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 124 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 125 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 128 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 131 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 132 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 133 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 135 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 136 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 138 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 144 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 145 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 146 of 2023)
For the Appellant/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 148 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 149 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kumar Singh (Aag13)
(In Letters Patent Appeal No. 150 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
91/100
(In Letters Patent Appeal No. 151 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 152 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 153 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 154 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 155 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 160 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 161 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 162 of 2023)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 165 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 166 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 167 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 168 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 169 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 173 of 2023)
For the Appellant/s : Mr.Shashi Shekhar Tiwary
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 176 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 180 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 181 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 183 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 184 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
92/100
(In Letters Patent Appeal No. 185 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 189 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 190 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 191 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 193 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 194 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 195 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shila Singh (Ga12)
(In Letters Patent Appeal No. 196 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 197 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 201 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 202 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 203 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 204 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 205 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 206 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 207 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 208 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 209 of 2023)
For the Appellant/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 211 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
93/100
(In Letters Patent Appeal No. 213 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 214 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 218 of 2023)
For the Appellant/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 222 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 223 of 2023)
For the Appellant/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 224 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 228 of 2023)
For the Appellant/s : Mr.Pankaj Kumar Jha
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 229 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 231 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 232 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 233 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 234 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 236 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 237 of 2023)
For the Appellant/s : Mr.Pankaj Kumar Jha
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 238 of 2023)
For the Appellant/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 240 of 2023)
For the Appellant/s : Mr.Pankaj Kumar Jha
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 241 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 242 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 243 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
94/100
(In Letters Patent Appeal No. 244 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 245 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 246 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 247 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 249 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 253 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 254 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 255 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 256 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 257 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 258 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 259 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 260 of 2023)
For the Appellant/s : Mr.Pankaj Kumar Jha
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 264 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 266 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 267 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 269 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 270 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 272 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh (Aag13)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
95/100
(In Letters Patent Appeal No. 273 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 274 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 276 of 2023)
For the Appellant/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 277 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 278 of 2023)
For the Appellant/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 279 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 280 of 2023)
For the Appellant/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 284 of 2023)
For the Appellant/s : Mr.Naresh Prasad
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 285 of 2023)
For the Appellant/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 286 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 287 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 292 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 294 of 2023)
For the Appellant/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 296 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 297 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 298 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 302 of 2023)
For the Appellant/s : Mr.Rajendra Kumar Jain
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 303 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 304 of 2023)
For the Appellant/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
96/100
(In Letters Patent Appeal No. 309 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 313 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 314 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 315 of 2023)
For the Appellant/s : Mr.Brisketu Sharan Pandey
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 318 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 319 of 2023)
For the Appellant/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 320 of 2023)
For the Appellant/s : Mr.Javed Aslam
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 321 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 322 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 323 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 324 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 327 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 329 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 330 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 331 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Md. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 334 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 335 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 341 of 2023)
For the Appellant/s : Mr.Brisketu Sharan Pandey
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 345 of 2023)
For the Appellant/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
97/100
(In Letters Patent Appeal No. 347 of 2023)
For the Appellant/s : Mr.Brisketu Sharan Pandey
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 351 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 352 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 353 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 355 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 358 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 359 of 2023)
For the Appellant/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 360 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 361 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 362 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 364 of 2023)
For the Appellant/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 365 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 366 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 368 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 372 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 373 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 374 of 2023)
For the Appellant/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 375 of 2023)
For the Appellant/s : Mr.Ram Prawesh Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 378 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
98/100
(In Letters Patent Appeal No. 382 of 2023)
For the Appellant/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Letters Patent Appeal No. 383 of 2023)
For the Appellant/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 384 of 2023)
For the Appellant/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 385 of 2023)
For the Appellant/s : Mr.Brisketu Sharan Pandey
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 391 of 2023)
For the Appellant/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 394 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 403 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 404 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Letters Patent Appeal No. 407 of 2023)
For the Appellant/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 409 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 416 of 2023)
For the Appellant/s : Mr.Ajay Kumar Pandey
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 419 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 421 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 424 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 431 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 433 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 438 of 2023)
For the Appellant/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 443 of 2023)
For the Appellant/s : Mr.Sunil Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 465 of 2023)
For the Appellant/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
99/100
(In Letters Patent Appeal No. 471 of 2023)
For the Appellant/s : Mr.Sanjay Kumar Singh
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 474 of 2023)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 482 of 2023)
For the Appellant/s : Mr.Bajarangi Lal
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 487 of 2023)
For the Appellant/s : Mr.Bijay Shankar Choubey
For the Respondent/s : Mr.Additional Solicitor General
(In Letters Patent Appeal No. 491 of 2023)
For the Appellant/s : Mr.Bijay Shankar Choubey
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 492 of 2023)
For the Appellant/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 495 of 2023)
For the Appellant/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 496 of 2023)
For the Appellant/s : Mr.Deepak Kumar Sinha
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 501 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 506 of 2023)
For the Appellant/s : Mr.Deepak Kumar Sinha
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 529 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 535 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 538 of 2023)
For the Appellant/s : Mr.Vijay Shankar Shrivastava
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 544 of 2023)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Vinay Kirti Singh (Ga2)
(In Letters Patent Appeal No. 545 of 2023)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 553 of 2023)
For the Appellant/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Sarvesh Kumar Singh ( Aag 13 )
(In Letters Patent Appeal No. 562 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 563 of 2023)
For the Appellant/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Sarvesh Kr. Singh (Aag13)
(In Letters Patent Appeal No. 752 of 2023)
For the Appellant/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Sarvesh Kr.Singh (Aag13)
Patna High Court L.P.A No.748 of 2022(8) dt.06-07-2023
100/100
(In Civil Writ Jurisdiction Case No. 4339 of 2023)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 5613 of 2023)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 5616 of 2023)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 6645 of 2023)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 7186 of 2023)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 7462 of 2023)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Dr. K.N. Singh, ASG
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
8 06-07-2023Counter affidavit to be filed within a period of three weeks.
Post on 10.08.2023.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) aditya/-
U