Section 17(3)(a) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

[Cites 0, Cited by 3] [Section 17(3)] [Section 17] [Entire Act]

(a)when appointed for the whole of the State or the Union territory, of or above the rank of the Joint Director of Health and Family Welfare; and

Legal Document View