Allahabad High Court
Smt. Anju Devi vs State Of U.P. & Another on 19 November, 2013
Author: Jayashree Tiwari
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL REVISION No. - 2945 of 2013 Revisionist :- Smt. Anju Devi Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- Pramod Kumar,Anwar Hussain Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant revisionist is present.
Admit.
Issue notice to the respondent and other aggrieved party, if any.
Steps be taken by both ways forthwith.
Counter affidavit be filed within two weeks.
Rejoinder affidavit, if any, may also be filed in the meanwhile.
List immediately thereafter.
Order Date :- 19.11.2013 Monika