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Himachal Pradesh High Court

Samila Sharma vs . Hrtc & Another on 5 September, 2022

Bench: Sabina, Sushil Kukreja

Samila Sharma Vs. HRTC & another CWP No. 5552 of 2022 .

05.09.2022 Present: Mr. Panku Chauhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. Mehar Chand, Advocate, on behalf of Mr.Ajay Chauhan, Advocate, for the respondents.

Notice.

Mr. Mehar Chand, Advocate accepts notice on behalf of respondents and seeks time to file reply.

List again on 02.01.2023.

( Sabina) Judge (Sushil Kukreja ) September 05, 2022 (ravinder) Judge ::: Downloaded on - 05/09/2022 20:06:40 :::CIS