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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)If a plot is unoccupied, the words "grove", "Big-tree Forest", "Scrub Forest" "Grass land or Bir", "Under water", "hill rock", "occupied by buildings, roads" etc., and particulars of unculturable wastes viz. Usar, Khadda etc. shall be, as the case may be, entered in this column, below the area entry.