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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(6) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(6)The name and specimen signature of such authorised person are communicated by the party in Form A to the Returning Officer of the constituency and to the State Election Commissioner not later than 3.00 p.m. on the last date for making nominations; and