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State of Maharashtra - Section

Section 63 in Maharashtra Factories Rules, 1963

63. Exemption of certain hoist and lifts.

- In pursuance of the provision of sub-section (4) of section 28, in respect of any class or description of hoist or lift specified in the first column of the following Schedule, the requirements of section 28 specified in the second column of the said Schedule and set opposite to that class or description or hoist or lift shall not apply:-