Section 3(3)(c) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

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State of Tamilnadu - Subsection

Section 3(3)(c) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(c)a certificate from the Area Engineer of the Chennai Metropolitan Water Supply and Sewerage Board/ Municipal Engineer having jurisdiction over the area to the effect that the premises is provided with sufficient means of drainage with diaphragm chamber facilities and adequate water supply:

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State of Tamilnadu - Subsection

Section 3(3)(c) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997